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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(9)"Consumer" means any person who is connected to the electricity distribution system of the Distribution Licensee or any other person engaged in the business of supplying electricity to the public, as per the Act or any other law in force as of now and includes any person whose premises are used for receiving power;