Madhya Pradesh High Court
Pollution Control Board vs M/S Khatian Chemicals And Fertilisers ... on 20 November, 2020
Author: Virender Singh
Bench: Virender Singh
1 MCRC-29494-2020 The High Court Of Madhya Pradesh MCRC-29494-2020 (POLLUTION CONTROL BOARD Vs M/S KHATIAN CHEMICALS AND FERTILISERS PVT LTS AND OTHERS) 3 Indore, Dated : 20-11-2020 Heard through Video Conferencing. As informed by Shri V.Khedekar learned counsel for the petitioner, default has been rectified.
Office to verify the same and list the matter after a week.
(VIRENDER SINGH) JUDGE das Digitally signed by REENA PARTHO SARKAR REENA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, postalCode=452001, PARTH st=Madhya Pradesh, 2.5.4.20=14e70a287a42438a 98dcd4449c9a456209ff4272 bed8d6bac1452f3fb432e6d O 0, serialNumber=58c860afe3b d7b9233b3b2d74632a61bef SARKAR dc37f85ce50264bcf843011f 77654d, cn=REENA PARTHO SARKAR Date: 2020.11.20 17:08:10 +05'30'