Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

(3)[ The absence of a Member, other than the Chairman of the Commission or, as the case may be, the person nominated by him, shall not invalidate the proceedings of the Board if more that half the members of the Board (including the Chairman, or as the case may be, the person nominated by him) had attended its meetings.] [Inserted by DP Notification No. 3/30/70-(ii)-AlS (IV), dated 1st March, 1971 (w.e.f. 20th August, 1971).]