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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)If not otherwise mentioned specifically in the agreement, the term 'concession or free treatment facilities' shall include full or partial exemption of all service charges including charges for registration, consultation charges, Intervention or procedural changes, bed charges, diet charges; investigation charges, charges for drugs or medical supplies, free screening or medical checkup; reservation of certain percentage of beds or any such benefits for such patient.