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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(f) in The National Welfare board for Seafarers Rules, 1963

(f)two representatives of the port authorities in the four groups of ports mentioned below, each group of ports being taken in rotation in the following order namely :-
(i)Calcutta and Cochin,
(ii)Mormugao and Paradip,
(iii)Madras and Bombay,
(iv)Vishkhapatnam and Kandla.