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Union of India - Section

Section 1680 in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

1680.

Notification No. L-7/25(1)/2001-RCEC, dated 24.8.2001. - In exercise of powers conferred under Section 27C of the Indian Electricity Act, 1910 and all other powers enabling in this behalf, the Commission hereby makes the following regulations, namely:-