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[Cites 0, Cited by 0] [Section 295] [Entire Act]

State of Haryana - Subsection

Section 295(2) in Punjab Jail Manual

(2)Every head warder shall attend such drills and parades for instruction in drilling, manoeuvring practice in the use of arms and other matters in the nature of military training, as the Superintendent may from time to time prescribe in that behalf.