Madhya Pradesh High Court
The State Of Madhya Pradesh vs Akhilesh Kumar Pandey on 15 November, 2016
WA-649-2016 (THE STA TE 0F MADHYA PRADESH Vs AKHILESH KUMAR PANDEY) 1 5- 1 1 -20 1 6 Shri Swapnil Ganguly, learned GA for the appellant/State. Shri K.C Ghildiyal, learned counsel for the respondent.
Judgment delivered, signed and dated separately. (RAJ ENDRA MENON) (ANURAG SHRIVASTAVA) ACTING CHIEF JUSTICE JUDGE tarun