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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(iv) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(iv)A crucial factor in favour of leaving architecture open for service providers is that IN service would get implemented quickly at least for Free Phone service and VCC. The Authority has also noted the technical difficulties in implementing location based Intelligent Network Services as well as provision of services through Intelligent Peripherals in case the architecture is specified. IN committee also recognised that Free Phone and VCC (Voice 16 Calling Cards) should be the first set of IN services to be implemented.