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Calcutta High Court

Principal Commissioner Of Income Tax-3 vs Emerald Company Ltd on 10 August, 2016

ORDER SHEET

                             IN THE HIGH COURT AT CALCUTTA

                                       Special Jurisdiction
                                         [Income Tax]

                                        ORIGINAL SIDE

                                        GA 1699 of 2016
                                        ITAT 212 of 2016

                 PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA

                                             Versus

                                  EMERALD COMPANY LTD.




 BEFORE:

     The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 10th August, 2016.

Mrs.Soma Mishra Chatterjee, Adv.

Mr. Siddharth Das, Adv.

Mr.Asim Chaudhury, Adv.

The Court : On the prayer of Mrs. Mishra Chatterjee, learned advocate for the appellant-revenue, let it be listed on 16th August, 2016 as "For Judgement".

No further adjournment is likely to be granted.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm