Calcutta High Court
Principal Commissioner Of Income Tax-3 vs Emerald Company Ltd on 10 August, 2016
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 1699 of 2016
ITAT 212 of 2016
PRINCIPAL COMMISSIONER OF INCOME TAX-3, KOLKATA
Versus
EMERALD COMPANY LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 10th August, 2016.
Mrs.Soma Mishra Chatterjee, Adv.
Mr. Siddharth Das, Adv.
Mr.Asim Chaudhury, Adv.
The Court : On the prayer of Mrs. Mishra Chatterjee, learned advocate for the appellant-revenue, let it be listed on 16th August, 2016 as "For Judgement".
No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) sm