Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 73 in Bihar Education Code, 1961 73. Inspection of High/Higher Secondary Schools. - The District Education Officer's formal visits to the High/Higher Secondary schools in his district should be undertaken in the course of his ordinary tours of inspection.
