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State of Punjab - Section

Section 87 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

87. Receipt of Stores.

- All stores when received shall be examined, counted, measured or weighed, as the case may be, at the time of taking delivery 3nd shall be entered in the stock register immediately. A certificate shall be given at the end of the entries for any single day by the official incharge of stores stating that the stores have been received in proper condition and according to specifications. Surplus, if any, shall be indicated as additional receipt and shortage, if any, shall be indicated in red ink.