Madhya Pradesh High Court
Chandan Kumar Dalai vs Union Of India on 4 October, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT J A B A L P U R
BEFORE
HON'BLE SHRI JUSTICE ANAND PATHAK
WRIT PETITION No. 12279 of 2022
BETWEEN:-
1. AMARENDRA KUMAR S/O LATE SHRI
R.S.DATTA, AGED ABOUT 45 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (CIVIL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
2. ASHISH MISHRA S/O SHRI R.P. MISHRA,
AGED ABOUT 44 YEARS, OCCUPATION: W/A
SENIOR MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA(M.P.) (MADHYA PRADESH)
3. CHANDRAKANT JAYKAR S/O LATE SHRI
SHRAWAN JAYKAR, AGED ABOUT 48
YEARS, OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
4. ANIL KUMAR S/O SHRI MAHESHWAR RAM,
AGED ABOUT 49 YEARS, OCCUPATION: W/A
SENIOR MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
5. PRAVEEN KUMAR S/O LATE SHRI BISHNU
CHOUDHARY, AGED ABOUT 45 YEARS,
OCCUPATION: W/A SENIOR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
2
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
6. ANIL KUMAR KUJUR S/O SHRI BALDEO
PRASAD KUJUR, AGED ABOUT 44 YEARS,
OCCUPATION: W/A
MANAGER(MECHANCIAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
7. ANUPAM JAYASWAL S/O SHRI ANIRUDH
PRASAD JAYASWAL, AGED ABOUT 44
YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER (CIVIL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
8. SHAILENDRA SINGH CHOUHAN S/O LATE
SHRI B.S. CHOUHAN, AGED ABOUT 31
YEARS, OCCUPATION: W/A DEPUTY
MANAGER (E), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
9. PRAKASH DUPARE S/O SHRI SHREERAM
DUPARE, AGED ABOUT 46 YEARS,
OCCUPATION: W/A GROUP SENIOR
MANAGER, NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-
KHANDWA(MADHYA PRADESH)
10. PRASHANT MAHTO S/O SHRI PURNANAND
MAHTO, AGED ABOUT 45 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
11. ANWAR JAMAL S/O SHRI MOHD
JAMALUDDIN, AGED ABOUT 46 YEARS,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
3
OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
12. PRAVESH KUMAR KUSHWAHA S/O SHRI
RAMMANI KUSHWAHA, AGED ABOUT 30
YEARS, OCCUPATION: W/A DEPUTY
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
13. MANOJ KUMAR AGARWAL S/O SHRI
SITARAM AGARWAL, AGED ABOUT 45
YEARS, OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
14. ARJUN GUPTA S/O LATE SHRI TRIYUGI
NARAYAN, AGED ABOUT 32 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
15. ASHISH JAIN S/O SHRI KAMAL CHAND
JAIN, AGED ABOUT 43 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(EL), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
16. AVNEET KULHARE S/O SHRI S.L.
KULHARE, AGED ABOUT 45 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
17. SANDEEP SHUKLA S/O SHRI K N SHUKLA,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
4
AGED ABOUT 50 YEARS, OCCUPATION: W/A
DEPUTY GENERAL
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA(MADHYA PRADESH)
18. BHANU PRATAP PAL S/O LATE SHRI SURAJ
PAL SINGH, AGED ABOUT 43 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
19. JUGNU BISEN S/O SHRI FATTU LAL BISEN,
AGED ABOUT 45 YEARS, OCCUPATION: W/A
DEPUTY MANAGER (ELECTRICAL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA(M.P.) (MADHYA PRADESH)
20. VINOD KUMAR JANGRA S/O SHRI RAM
KUMAR JANGRA, AGED ABOUT 47 YEARS,
OCCUPATION: W/A MANAGER (FINANCE),
NHDC OFFICE COMPLEX, INDIRA SAGAR,
POWER STATION NARMADA NAGAR,
DISTRICT-KHANDWA (MADHYA PRADESH)
21. KULDEEP S/O SHRI NARESH KUMAR, AGED
ABOUT 31 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER (FINANCE), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
22. BITRA RAVIKANTH S/O SHRI B.V. MOHANA
RAO, AGED ABOUT 34 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
(FINANCE), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
23. VINAI KUMAR MISHRA S/O SHRI ASHWINI
KUMAR MISHRA, AGED ABOUT 49 YEARS,
OCCUPATION: W/A SENIOR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
5
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
24. BHISHAM KUMAR SAHU S/O SHRI GANESH
RAM SAHU, AGED ABOUT 49 YEARS,
OCCUPATION: W/A DEPUTY MANAGER(E),
NHDC OFFICE COMPLEX, INDIRA SAGAR,
POWER STATION NARMADA NAGAR,
DISTRICT-KHANDWA(MADHYA PRADESH)
25. NEELESH KUMAR DWIVEDI S/O SHRI
PREM SAGAR DWIVEDI, AGED ABOUT 31
YEARS, OCCUPATION: W/A DEPUTY
MANAGER(E), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
26. CHANDRASEN KUMAR SISOUDIYA S/O
LATE SHRI YADU PASWAN, AGED ABOUT 46
YEARS, OCCUPATION: W/A SENIOR
MANAGER((ELENTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
27. DEENBANDHU PATHAK S/O LATE SHRI
VIDYANAND PATHAK, AGED ABOUT 48
YEARS, OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
28. DILIP KUMAR S/O SHRI SHASHI BHUSHAN
SINGH, AGED ABOUT 46 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
29. DINESH KUMAR SHRIVASTAVA S/O SHRI R
S SHRIVASTAVA, AGED ABOUT 52 YEARS,
OCCUPATION: W/A DEPUTY
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
6
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
30. JAGNARAYAN TIKARIHA S/O LATE SHRI
G.P. TIKARIHA, AGED ABOUT 44 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
31. Y NARASIMHA RAO S/O SHRI Y.V.
SURYANARAYANA, AGED ABOUT 44 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
32. FARAZ AHMAD S/O SHRI SIRAJ AHMAD,
AGED ABOUT 32 YEARS, OCCUPATION: W/A
DEPUTY MANAGER(ELECTRICAL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
33. JAI PRAKASH S/O SHRI JAIRAM RAM,
AGED ABOUT 55 YEARS, OCCUPATION: W/A
GENERAL MANAGER(ELECTRICAL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
34. KAILASH CHANDRA MURMU S/O SHRI
RAM CHANDRA MURMU, AGED ABOUT 46
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
35. KAILASH PATIDAR S/O LATE SHRI S.C.
PATIDAR, AGED ABOUT 44 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(CIVIL), NHDC OFFICE
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
7
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
36. M.S. KARUNAKAR S/O SHRI M.S.
BHAGAVANULU, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (M), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
37. NIRMAL DHAKSE S/O SHRI DONGER
DHAKSE, AGED ABOUT 43 YEARS,
OCCUPATION: W/A ASSISTANT
ENGINEER(E), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
38. PANKAJ PANDEY S/O SHRI VISHWA MITRA
PANDEY, AGED ABOUT 47 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
39. PRABHU CHAUDHARY S/O SHRI VISHWA
MITRA PANDEY, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
40. PRIYADEEP KONAR S/O SHRI SATYENDRA
NATH KONAR, AGED ABOUT 48 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
41. RAM BABOO S/O SHRI KAILASH MANJHI,
AGED ABOUT 41 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER(CIVIL), NHDC
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
8
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
42. RAJENDRA KUMAR SAHU S/O LATE SHRI
NATHU RAM SAHU, AGED ABOUT 48
YEARS, OCCUPATION: W/A SENIOR
MANAGER(MECHANICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
43. VIKAS SHRIVASTAVA S/O LATE SHRI
GOPAL JI SHRIVASTAVA, AGED ABOUT 49
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
44. SAROJ PASWAN S/O SHRI BINDESHWAR
PASWAN, AGED ABOUT 51 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
45. SHAILENDRA KUMAR SINGH S/O SHRI
RAMBRIKSH PRASAD SINGH, AGED ABOUT
52 YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER(CIVIL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
46. SHAMBHU KUMAR S/O SHRI LATE SHRI
RAMSWARUP MANDAL, AGED ABOUT 49
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
47. SHISHIR KUMAR SINGH S/O SHRI ARUN
PRATAP SINGH, AGED ABOUT 35 YEARS,
OCCUPATION: W/A DEPUTY
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
9
MANAGER(FINANCE), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
48. SOM DHAR TRIPATHI S/O LATE SHRI J P
TRIPATHI, AGED ABOUT 51 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
49. SOMNATH DIXIT S/O LATE SHRI B N DIXIT,
AGED ABOUT 45 YEARS, OCCUPATION: W/A
SENIOR MANAGER(MECHANICAL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
SUJEET KUMAR SINHA S/O SHRI
50.
INDUBHUSHAN PRASAD, AGED ABOUT 48
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(IT), NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
51. SWAMI PRAKASH BHARTI S/O SHRI SWAMI
GANPATI BHARTI, AGED ABOUT 43 YEARS,
OCCUPATION: W/A
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
52. TONY DEVANI S/O SHRI KISHOR KUMAR,
AGED ABOUT 34 YEARS, OCCUPATION: W/A
JUNIOR ENGINEER(MECHANICAL), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA(MADHYA PRADESH)
53. VIPUL RATHI S/O SHRI RAMDHAN SINGH,
AGED ABOUT 43 YEARS, OCCUPATION: W/A
SENIOR MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
10
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
54. DR. VISHAL VALMIK S/O SHRI JANKI LAL
VALMIK, AGED ABOUT 39 YEARS,
OCCUPATION: W/A ASSISTANT CHIEF
MEDICAL OFFICER, NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
55. ANURAG OJHA S/O SHRI L.C. OJHA, AGED
ABOUT 50 YEARS, OCCUPATION: W/A
DEPUTY GENERAL
MANAGER(ENVIRONMENT), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
56. PAWAN KUMAR S/O SHRI SATPAUL, AGED
ABOUT 43 YEARS, OCCUPATION: W/A
SENIOR MANAGER(ENVIRONMENT), NHDC
OFFICE COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
57. ASHOK KUMAR SINGH S/O SHRI
PANCHANAND SINGH, AGED ABOUT 52
YEARS, OCCUPATION: W/A GENERAL
MANAGER(TECHNICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
58. AJIT KUMAR S/O LATE SHRI JAGDISH
PRASAD YADAV, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
59. K SANTHOSH S/O SHRI GOVINDAN
NANBIAR, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(CIVIL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
11
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
60. AMIT KUMAR S/O SHRI SHIV AVTAR
SUMAN, AGED ABOUT 41 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
61. AJAY KUMAR JATTHAP S/O SHRI VIMAL
CHAND JATTHAP, AGED ABOUT 39 YEARS,
OCCUPATION: W/A ASSISTANT
ENGINEER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
62. SANJAY PATEL S/O SHRI DOLESHWAR
PRASAD PATEL, AGED ABOUT 47 YEARS,
OCCUPATION: W/A GROUP SENIOR
MANAGER, NHDC OFFICE COMPLEX,
INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-KHANDWA
(MADHYA PRADESH)
63. MANNU TIWARI S/O LATE SHRI KAILASH
TIWARI, AGED ABOUT 47 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
64. LAL MANI SHUKLA S/O LATE SHRI B.P.
SHUKLA, AGED ABOUT 53 YEARS,
OCCUPATION: W/A
MANAGER(RAJBHASHA), NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
65. ALOK PASTOR S/O SHRI RAVINDER
PASTOR, AGED ABOUT 43 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(CIVIL)NHDC OFFICE COMPLEX
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
12
,INDIRA SAGAR, POWER STATION
NARMADA NAGAR, DISTRICT-
KHANDWA(M.P.) (MADHYA PRADESH)
66. SMT. KAVITA ALOK PASTOR W/O SHRI
ALOK PASTOR, AGED ABOUT 43 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(CIVIL) NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
67. RABILOCHAN GHOSH S/O LATE SHRI
DAYAMAY GHOSH, AGED ABOUT 48 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL)NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
68.
PRAMOD KUMAR SAHU S/O LATE SHRI
MAHENDRA SAHU, AGED ABOUT 49 YEARS,
OCCUPATION: W/A MANAGER(FINANCE)
NHDC OFFICE COMPLEX, INDIRA SAGAR,
POWER STATION NARMADA NAGAR,
DISTRICT-KHANDWA (MADHYA PRADESH)
69.
AMAN PATHAK S/O SHRI SUDHIR KUMAR
PATHAK, AGED ABOUT 30 YEARS,
OCCUPATION: W/A DEPUTY MANAGER(E)
NHDC OFFICE COMPLEX, INDIRA SAGAR,
POWER STATION NARMADA NAGAR,
DISTRICT-KHANDWA(MADHYA PRADESH)
70. DHIRENDRA KUMAR DWIVEDI S/O LATE
SHRI K K DWIVEDI, AGED ABOUT 50
YEARS, OCCUPATION: W/A GENERAL
MANAGER (O AND M) NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
71. MD SALLAUDDIN ANSARI S/O LATE SHRI
MD. HANIF ANSARI, AGED ABOUT 44
YEARS, OCCUPATION: W/A SENIOR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
13
MANAGER(CIVIL)NHDC OFFICE
COMPLEX, INDIRA SAGAR, POWER
STATION NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
72. AFJAAL ALI ANSARI S/O LATE SHRI
DULARE MIYAN, AGED ABOUT 32 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(ELECTRICAL),
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA R/O FH-2,
OMKARESHWAR STATION, DISTRICT-
KHANDWA (MADHYA PRADESH)
73. MANAV KUMAR VIDHYARTHI S/O SHRI
ARAMEE SINGH, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(CIVIL), OMKARESHWAR
POWER STATION, DISTRICT KHANDWA R/O
DAM DIVISION, OMKARESHWAR POWER
STATION, SIDDHWARKUT, DISTRICT-
KHANDWA (MADHYA PRADESH)
74. AKHIL NATH MATHUR S/O SHRI RAMESH
NATH MATHUR, AGED ABOUT 49 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL), OMKARESHWAR
POWER STATION, DISTRICT
KHANDWA(MADHYA PRADESH)
75. AKHILESH PATIDAR S/O SHRI
RAMESHWAR PATIDAR, AGED ABOUT 56
YEARS, OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL),
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
76. RAM NARAYAN PRASAD S/O SHRI
RAJENDRA PRASAD, AGED ABOUT 45
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
77. BHUPENDRA KUMAR MADHUKAR SONI
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
14
S/O LATE SHRI MADHUKAR SONI, AGED
ABOUT 42 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
78. PANKAJ AGRAWAL S/O SHRI O P AGRAWAL,
AGED ABOUT 47 YEARS, OCCUPATION: W/A
SENIOR MANAGER(HR) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA R/O
D-6, FORTUNE ENCLAVE, KOLAR ROAD,
DISTRICT BHOPAL (MADHYA PRADESH)
79. AMAR KANT GIRI S/O SHRI SAMPATI GIRI,
AGED ABOUT 34 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER(HR)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA R/O D-6, FORTUNE
ENCLAVE, KOLAR ROAD, DISTRICT
BHOPAL (MADHYA PRADESH)
80. RAKESH GABA S/O LATE SHRI VED
PRAKASH, AGED ABOUT 49 YEARS,
OCCUPATION: W/A DEPUTY MANAGER(HR)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
81. AMIT KATIYAR S/O SHRI BABU RAM
KATIYAR, AGED ABOUT 45 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
82. CHANDRACHOODEN K.R. S/O LATE SHRI K.
RAMANKUTTY, AGED ABOUT 46 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
83. ANIL BURDE S/O SHRI KHEMRAJ BURDE,
AGED ABOUT 48 YEARS, OCCUPATION: W/A
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
84. PRAVEEN KUMAR S/O LATE SHRI SURESH
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
15
KUMAR SANKHWAR, AGED ABOUT 37
YEARS, OCCUPATION: W/A
MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
85. ANIL KUMAR YADAV S/O SHRI RAM
CHANDRA YADAV, AGED ABOUT 45 YEARS,
OCCUPATION: W/A
MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
86. TRINETRA MANI TRIPATHI S/O SHRI
VINAYAK PRASAD TRIPATHI, AGED ABOUT
52 YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER(CIVIL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
87. SAMSON EKKA S/O SHRI TILSAI ORAON,
AGED ABOUT 42 YEARS, OCCUPATION: W/A
SENIOR MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
88. ANURAG MAURYA S/O LATE SHRI R.K.
MAURYA, AGED ABOUT 48 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
89. ASHISH JAIN S/O SHRI GULJARI LAL JAIN,
AGED ABOUT 46 YEARS, OCCUPATION: W/A
GROUP DEPUTY GENERAL
MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
90. ATUL DEVDA S/O SHRI S.K. DEVDA, AGED
ABOUT 35 YEARS, OCCUPATION: W/A
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
91. DHONTIKA RAJESH S/O SHRI DHONTIKA
KONDAIAH, AGED ABOUT 47 YEARS,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
16
OCCUPATION: W/A ASSISTANT
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
92. DEEPAK KUMAR SAXENA S/O LATE SHRI
K.B. SAXENA, AGED ABOUT 49 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
93. GHUGE MANOJ KUMAR NARAYAN RAO S/O
LATE SHRI NARAYAN RAO GOPAJI GHUGE,
AGED ABOUT 52 YEARS, OCCUPATION: W/A
DEPUTY GENERAL MANAGER(IT)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
94. HITESH PUROHIT S/O LATE SHRI OM
PRAKASH PUROHIT, AGED ABOUT 48
YEARS, OCCUPATION: W/A GROUP SENIOR
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
95. JAYPRAKASH KATIYAR S/O LATE SHRI
RADHEY SHYAM KATIYAR, AGED ABOUT
47 YEARS, OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
96. K.S. PANDEY S/O LATE SHRI J. N. PANDEY,
AGED ABOUT 54 YEARS, OCCUPATION: W/A
DEPUTY GENERAL MANAGER(CIVIL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
97. N. SUDHAKARA RAO S/O SHRI N. BABJI
RAO, AGED ABOUT 49 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
98. NIRMAL KUMAR YADAV S/O SHRI RAM
PRASAD YADAV, AGED ABOUT 54 YEARS,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
17
OCCUPATION: W/A SENIOR
MANAGER(GEO) OMKARESHWAR POWER
STATION, DISTRICT KHANDWA (MADHYA
PRADESH)
99. NITIN DEEP TAMRAKAR S/O SHRI RAMLAL
TAMRAKAR, AGED ABOUT 45 YEARS,
OCCUPATION: W/A
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
100. PRASHAST KUMAR DIXIT S/O SHRI DEVKI
NANDAN DIXIT, AGED ABOUT 57 YEARS,
OCCUPATION: W/A GENERAL
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
101. RAKESH AGARWAL S/O SHRI SHANKAR
LAL AGARWAL, AGED ABOUT 48 YEARS,
OCCUPATION: W/A MANAGER
(MECHANICAL) OMKARESHWAR POWER
STATION, DISTRICT KHANDWA (MADHYA
PRADESH)
102. SAGAR SUDHAKAR DUBEY S/O SUDHAKAR
DUBEY, AGED ABOUT 36 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(FINANCE) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
103. SHAILENDRA JAIN S/O SHRI HEMCHAND
JAIN, AGED ABOUT 35 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(FINANCE) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
104. SANJAY KUMAR SINHA S/O SHRI
RAJESHWAR PRASAD SINHA, AGED ABOUT
50 YEARS, OCCUPATION: W/A SENIOR
MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
105. SANJIT KUMAR BHAGAT S/O SHRI
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
18
DAYANAND BHAGAT, AGED ABOUT 53
YEARS, OCCUPATION: W/A SENIOR
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
106. SURESH KUMAR DWIVEDI S/O SHRI RAM
LAKHAN DWIVEDI, AGED ABOUT 51
YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER(ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
107. ANSAR PM S/O LATE SHRI MUHAMMED P
K, AGED ABOUT 46 YEARS, OCCUPATION:
W/A DEPUTY MANAGER(ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
108. MOHD. RUSTAM AZAD S/O SHRI MOHD.
SHOAIB ANWAR, AGED ABOUT 43 YEARS,
OCCUPATION: W/A ASSISTANT
ENGINEER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
109. RAMAKANT JAISWAL S/O LATE SHRI
JAWAHARLAL JAISWAL, AGED ABOUT 47
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
110. MANOJ KUMAR JHA S/O SHRI ABHAY
KANT JHA, AGED ABOUT 50 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
111. PANKAJ SHARMA S/O SHRI M.C. SHARMA,
AGED ABOUT 45 YEARS, OCCUPATION: W/A
DEPUTY GENERAL
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
112. SOURABH LADDHA S/O SHRI KAILASH
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
19
CHAND LADDHA, AGED ABOUT 33 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
113. DHANANJAI RAI S/O SHRI RAMANAND RAI,
AGED ABOUT 46 YEARS, OCCUPATION: W/A
MANAGER (ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
MD. MOAZZAM S/O SHRI MOHD. HANIF,
114.
AGED ABOUT 44 YEARS, OCCUPATION: W/A
SENIOR MANAGER (ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
115. PRADEEP SOLANKI S/O LAXMINARAYAN
SOLANKI, AGED ABOUT 45 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
116. MANOJ KUMAR BHARTI S/O SHRI UMESH
PASWAN, AGED ABOUT 49 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(CIVIL) OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
117. B. VENKATESHWAR RAO S/O LATE SHRI B
RAM KRISHNA RAO, AGED ABOUT 47
YEARS, OCCUPATION: W/A DEPUTY
MANAGER (ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
118. DR. VINOD KUMAR S/O LATE SHRI BHOLA
SINGH, AGED ABOUT 56 YEARS,
OCCUPATION: W/A DEPUTY CHIEF
MEDICAL OFFICER OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
119. SANJAY KUMAR S/O SHRI RAM DINESH
SHARMA, AGED ABOUT 53 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
20
MANAGER(CIVIL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
120. SANJAY VERMA S/O SHRI RAM BAHOR
VERMA, AGED ABOUT 42 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
121. RAJEEV KUMAR AGRAWAL S/O SHRI
GULAB CHANDRA AGRAWAL, AGED ABOUT
50 YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER(ELECTRICAL)
CORPORATE OFFICE, NHDC, BHOPAL
(MADHYA PRADESH)
122. YATENDRA NATH CHOUBEY S/O LATE SHRI
CHANDESHWAR CHOUBEY, AGED ABOUT
58 YEARS, OCCUPATION: W/A MANAGER
(SECRETARY) NHDC, CORPORATE
OFFICER, FARIDABAD (UTTAR PRADESH)
123. SMT. JYOTI RANI MAHAPATRA D/O SHRI
SUDAM MAHAPATRA, AGED ABOUT 31
YEARS, OCCUPATION: W/A DEPUTY
MANAGER(ELECTRICAL) NHDC,
CORPORATE OFFICER, FARIDABAD
(UTTAR PRADESH)
124. SMT. GAYATRI DEVI W/O SHRI OM
PRASAD, AGED ABOUT 42 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(ELECTRICALS) NHDC,
CORPORATE OFFICER, BHOPAL (MADHYA
PRADESH)
125. PRASANNA KUMAR BADGE S/O SHRI
KASHI RAM BADGE, AGED ABOUT 46
YEARS, OCCUPATION: W/A SENIOR
MANAGER(ELECTRICALS)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
126. HEMANT KUMAR VERMA S/O LATE SHRI
KRISHNA KUMAR VERMA, AGED ABOUT 47
YEARS, OCCUPATION: W/A ASSISTANT
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
21
MANAGER(ELECTRICAL) NHDC OFFICE
COMPLEX ,INDIRA SAGAR POWER
STATION, NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
127. SAKET SHARMA S/O LATE SHRI RAJENDRA
SHARMA, AGED ABOUT 44 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(CIVIL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
128. UMESH KATRE S/O LATE SHRI KOMAL
PRASAD KATRE, AGED ABOUT 58 YEARS,
OCCUPATION: W/A ASSISTANT
ADMINISTRATIVE OFFICER NHDC OFFICE
COMPLEX ,INDIRA SAGAR POWER
STATION, NARMADA NAGAR, DISTRICT-
KHANDWA (MADHYA PRADESH)
129. AJAY SINGH PATEL S/O SHRI TEJ
BAHADUR PATEL, AGED ABOUT 30 YEARS,
OCCUPATION: W/A JUNIOR ENGINEER
NHDC OFFICE COMPLEX, INDIRA SAGAR
POWER STATION, NARMADA NAGAR,
DISTRICT-KHANDWA (MADHYA PRADESH)
130. DAMAN THAWRE S/O LATE SHRI ROHIDAS
THAWRE, AGED ABOUT 51 YEARS,
OCCUPATION: W/A PRIVATE SECRETARY
NHDC OFFICE COMPLEX, INDIRA SAGAR
POWER STATION, NARMADA NAGAR,
DISTRICT-KHANDWA (MADHYA PRADESH)
131. SMT. NEETA KAMAVISDAR W/O SHRI
ANAND KAMAVISDAR, AGED ABOUT 50
YEARS, OCCUPATION: W/A PRIVATE
SECRETARY, GRADE II NHDC CORPORATE
OFFICE DISTRICT BHOPAL (MADHYA
PRADESH)
SMT. GAYATRI MAITHIL W/O SHRI ANAND
132.
MAITHIL, AGED ABOUT 45 YEARS,
OCCUPATION: W/A PRIVATE SECRETARY,
GRADE II NHDC CORPORATE OFFICE
DISTRICT BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
22
133. ANIL KUMAR MISHRA S/O LATE SHRI R K
MISHRA, AGED ABOUT 51 YEARS,
OCCUPATION: W/A PRIVATE SECRETARY
NHDC CORPORATE OFFICE DISTRICT
BHOPAL (MADHYA PRADESH)
134. PRAVEEN KUMAR SAXENA S/O SHRI HARI
NARAYAN SAXENA, AGED ABOUT 56
YEARS, OCCUPATION: W/A GENERAL
MANAGER(ELECTRICAL) NHDC
CORPORATE OFFICE DISTRICT BHOPAL
(MADHYA PRADESH)
135. VIVEK SHARMA S/O SHRI RAMESH
CHANDRA SHARMA, AGED ABOUT 47
YEARS, OCCUPATION: W/A SENIOR
MANAGER(ENVIRONMENT) NHDC
CORPORATE OFFICE DISTRICT BHOPAL
(MADHYA PRADESH)
136. DHANANJAI RAM S/O SHRI RAM SHANKER
RAM, AGED ABOUT 45 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(ELECTRICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
137. ADHARSH KUMAR SINGH S/O SHRI
SHAMSHER BAHADUR SINGH, AGED
ABOUT 30 YEARS, OCCUPATION: W/A
JUNIOR ENGINEER(MECHANICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
138. SADANAND S/O SHRI RAMPUJAN, AGED
ABOUT 31 YEARS, OCCUPATION: W/A
JUNIOR ENGINEER(M) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
139. HARI OM SHARMA S/O SHRI RAMESH
CHANDRA SHARMA, AGED ABOUT 30
YEARS, OCCUPATION: W/A JUNIOR
ENGINEER(ELCTRICAL) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
23
(MADHYA PRADESH)
140. FANISHWAR KUMAR S/O SHRI RAMPRIT
PRASAD, AGED ABOUT 35 YEARS,
OCCUPATION: W/A JUNIOR ENGINEER(M)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
141. SACHIN NISHANT SINGH CHANDEL S/O
SHRI MISHANT SINGH CHANDEL, AGED
ABOUT 37 YEARS, OCCUPATION: W/A
JUNIOR ENGINEER(M) OMKARESHWAR
POWER STATION, DISTRICT KHANDWA
(MADHYA PRADESH)
142. NIRAJ KUMAR YADAV S/O SHRI
KAMLESHWARI PRASAD YADAV, AGED
ABOUT 29 YEARS, OCCUPATION: W/A
DEPUTY MANAGER(ELECTRICAL)
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA (MADHYA PRADESH)
143. DINESH KUMAR PARPACHI S/O SHRI
MACHCHI PARPACHI, AGED ABOUT 40
YEARS, OCCUPATION: W/O JUNIOR
ENGINEER(M) OMKARESHWAR POWER
STATION, DISTRICT KHANDWA (MADHYA
PRADESH)
144. SANT KUMAR BAGHEL S/O SHRI MOHAN
SINGH BAGHEL, AGED ABOUT 32 YEARS,
OCCUPATION: W/O JUNIOR
ENGINEER(ELECTRICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
145. NAVEEN KUMAR KHABYA S/O SHRI
HIMMAT SINGH KHABYA, AGED ABOUT 32
YEARS, OCCUPATION: W/O JUNIOR
ENGINEER(ELECTRICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
146. KRISHNA MOHAN KESHRI S/O SHRI
LALURAM KESHRI, AGED ABOUT 35
YEARS, OCCUPATION: W/O JUNIOR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
24
ENGINEER(MECHANICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
147. MS. RASHMI RAJAN JENA D/O SHRI
NIRANJAN JENA, AGED ABOUT 34 YEARS,
OCCUPATION: W/A SUPERVISOR(SAFETY)
NHDC OFFICE COMPLEX, INDIRA SAGAR
POWER STATION, NARMADA NAGAR
DISTRICT KHANDWA (MADHYA PRADESH)
148. VINEET SUTHAR S/O SHRI KANHIYA LAL
SUTHAR, AGED ABOUT 35 YEARS,
OCCUPATION: W/O JUNIOR
ENGINEER(ELECTRICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
149. DASRATH MAHATO S/O SHRI SAHDEO
MAHATO, AGED ABOUT 31 YEARS,
OCCUPATION: W/O JUNIOR
ENGINEER(ELECTRICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
150. SANTOSH PARAMLAL CHADHAR S/O SHRI
PARAMLAL CHADHAR, AGED ABOUT 42
YEARS, OCCUPATION: W/O JUNIOR
ENGINEER(MECHANICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
151. ARVIND KUMAR MEHTA S/O LATE SHRI
REWATRAM MEHTA, AGED ABOUT 38
YEARS, OCCUPATION: W/O JUNIOR
ENGINEER(ELECTRICAL NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER
STATION, NARMADA NAGAR DISTRICT
KHANDWA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
25
AND
1. UNION OF INDIA MINISTRY OF HEAVY
INDUSTRIES AND PUBLIC ENTERPRISES
DEPAARTMENT OF ENTERPRISES THROUGH
ITS JOINT SECRETARY PUBLIC
ENTERPRISES BHAWAN, BLOCK NO.14, CGO
COMPLEX, LODHI ROAD, NEW DELHI
(DELHI)
2. THE NARMADA HYDROELECTIC
DEVELOPMENT CORPORATION LIMITED(A
GOVERNMENT OF MADHYA PRADESH)
THROUGH ITS MANAGING DIRECTOR
REGISTERED OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW, ASHOKA,
SHYAMLAL HILLS, BHOPAL (MADHYA
PRADESH)
3. THE DEPUTY GENERAL MANAGER,
(FINANCE), THE NARMADA
HYDROELECTRIC DEVELOPMENT
CORPORATION LIMITED REGISTERED
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW, ASHOKA, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
4. THE NATIONAL HYDROELECTIC POWER
CORPORATION LIMITED, THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHPC OFFICE
COMPLEX SECTOR 33 FARIDABAD HARYANA
(HARYANA)
.....RESPONDENTS
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO. 1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
&
WRIT PETITION No. 12381 of 2022
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
26
BETWEEN:-
1. SUBHASH PAGARE S/O LATE SHRI
KEDARNATH PAGARE, AGED ABOUT 59
YEARS, OCCUPATION: W/A GENERAL
MANAGER ELECTRICAL NHDC CORPORATE
OFFICE NHDC CORPORATE OFFICE
DISTRICT BHOPAL (MADHYA PRADESH)
2. SUNIL JAIN S/O LATE SHRI MANAKCHAND
JAIN, AGED ABOUT 59 YEARS, OCCUPATION:
W/A GENERAL MANAGER (CIVIL)
OMKARESHWAR POWER STATION
SIDDHAWARKUT DISTRICT KHANDWA R/O C-
235, EMERALD PARK CITY, SAKET NAGAR,
BHOPAL (MADHYA PRADESH)
SHANKER LAL SHRIVASTAVA S/O LATE SHRI
3.
RAM DAYAL SHRIVASTAVA, AGED ABOUT 59
YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER (CIVIL)
OMKARESHWAR POWER STATION
SIDDHAWARKUT DISTRICT KHANDWA
(MADHYA PRADESH)
4. SMT. SOBHA SETH W/O SHRI ANURAG SETH,
AGED ABOUT 58 YEARS, OCCUPATION: W/A
GENERAL MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O A-5
AMALTAS COLONY PHASE 3 CHUNA BHATTI
KOLAR ROAD DISTRICT BHOPAL (MADHYA
PRADESH)
5. PRABHAT KUMAR SINHA S/O UMESHWAR
PRASAD, AGED ABOUT 58 YEARS,
OCCUPATION: W/A MANAGER (CIVIL)
INDIRA SAGAR POWER STATION NARMADA
NAGAR DISTRICT KHANDWA (MADHYA
PRADESH)
6. ANURAG SETH S/O LATE SHRI M S SETH,
AGED ABOUT 58 YEARS, OCCUPATION: W/A
GENERAL MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O A-5
AMALTAS COLONY PHASE 3 CHUNA BHATTI
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
27
KOLAR ROAD DISTRIT BHOPAL (MADHYA
PRADESH)
7. SHASHANK SHUKLA S/O LATE SHRI D P
SHUKLA, AGED ABOUT 58 YEARS,
OCCUPATION: W/A GENERAL MANAGER
(CIVIL) NHDC CORPORATE OFFICE BHOPAL
R/O 72-E SHRI KRISHNA SOCIETY CHUNA
BHATTI KOLAR ROAD BHOPAL (MADHYA
PRADESH)
8. ASHOK PATIDAR S/O SHRI KANHAIYA LAL
PATIDAR, AGED ABOUT 55 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (CIVIL) OMKARESHWAR POWER
STATION KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)
9. VIPIN KUMAR GUPTA S/O SHRI BISHAN
SWAROOP GUPTA, AGED ABOUT 59 YEARS,
OCCUPATION: W/A GENERAL MANAGER
(CIVIL) NHDC CORPORATE OFFICE BHOPAL
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
AND
1. UNION OF INDIA THROUGH I MINISTRY OF
HEAVY INDUSTRIES AND PUBLIC
ENTERPRISES, DEPARTMENT OF
ENTERPRISES, THROUGH ITS JOINT
SECRETARY, PUBLIC ENTERPRISES BHAWAN
BLOCK NO.14, CGO COMPLEX, LODHI ROAD,
NEW DELHI - 110003.
2. THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED (A
JOINT VENTURE OF NHPC LTD. AND
GOVERNMENT OF MADHYA PRADESH)
THROUGH ITS MANAGING DIRECTOR
REGISTERED OFFICE NHDC PARISAR NEAR
HOTEL LAKE VIEW ASHOKA SHYAMLA
HILLS BHOPAL 462013 (MADHYA PRADESH)
3. THE DEPUTY GENERAL MANAGER
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
28
(FINANCE) THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED
REGISTERED OFFICE NHDC PARISAR NEAR
HOTEL LAKE VIEW ASHOKA SHYAMLA
HILLS BHOPAL 462013 (MADHYA PRADESH)
4. THE NATIONAL HYDROELECTRIC POWER
CORPORATION LTD. THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHDC OFFICE
COMPLEX, SECTOR 33, FARIDABAD,
HARYANA (HARYANA)
.....RESPONDENTS
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENT NO.1)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
(BY SHRI ARPAN J. PAWAR - ADVOCATE FOR RESPONDENT NO.4)
&
WRIT PETITION No. 11180 of 2022
BETWEEN:-
1. NARESH KUMAR CHELLANI S/O LATE SHRI
R.T. CHELLANI, AGED ABOUT 56 YEARS,
OCCUPATION: GENERAL MANAGER NHDC
CORPORATE OFFICE BHOPAL MIG 5,
SECTOR E-6 ARERA COLONY, DISTRICT
BHOPAL (MADHYA PRADESH)
2. GOPAL KHANDELWAL S/O SHRI HARI
NARAYAN KHANDELWAL, AGED ABOUT 49
YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O H. NO. 49
B JANKI NAGAR CHUNABHATTI DISTRICT
BHOPAL (MADHYA PRADESH)
3. VINOD KUMAR SINGH S/O SHRI K D N
SINGH, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (ELECTRICAL) NHDC
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
29
CORPORATE OFFICE BHOPAL R/O H. NO. 314
SECTOR 2A SAKET NAGAR HABIBGANJ
DISTRICT BHOPAL (MADHYA PRADESH)
4. ALOK KUMAR S/O SHRI BINOD PRASAD,
AGED ABOUT 49 YEARS, OCCUPATION: W/A
DEPUTY GENERAL MANAGER (HR) NHDC
CORPORATE OFFICE BHOPAL R/O HO.419
SAI AADHARSHILA BARKHED PATHANI
DISTRICT BHOPAL (MADHYA PRADESH)
5. NAVNEET TIWARI S/O SHRI N M TIWARI,
AGED ABOUT 53 YEARS, OCCUPATION: W/A
SENIOR MANAGER (E) NHDC CORPORATE
OFFICE BHOPAL R/O H NO. 202 D K ROSE
APARTMENT TRILANAGA AURA MALL
DISTRICT BHOPAL (MADHYA PRADESH)
6. ANURAG GUPTA S/O SHRI D M GUPTA, AGED
ABOUT 49 YEARS, OCCUPATION: W/A
GROUP SENIOR MANAGER (MECHANICAL)
NHDC CORPOTATE OFFICE BHOPAL R/O H
NO. 265A SAKET NAGAR DISTRICT BHOPAL
(MADHYA PRADESH)
7. YOGESH SONI S/O LATE SHRI SUNDER LAL
SONI, AGED ABOUT 44 YEARS, OCCUPATION:
W/A DEPUTY MANAGER (HR) NHDC
CORPORATE OFFICE BHOPAL R/O H. NO. 15
JANKI NAGAR LALGHATI DISTRICT
BHOPAL (MADHYA PRADESH)
8. BHUPESH BARTUNIA S/O DR. PRAKASH
CHANDRA BARTUNIA, AGED ABOUT 44
YEARS, OCCUPATION: W/A SENIOR
MANAGER (FINANCE) NHDC CORPORATE
OFFICE BHOPAL R/O 27 AMALTAS PHASE-3
CHUNNA BHATTI DISTRICT BHOPAL
(MADHYA PRADESH)
9. NIRAJ KUMAR ARORA S/O SHRI PREM
CHAND ARORA, AGED ABOUT 48 YEARS,
OCCUPATION: W/A MANAGER (FINANCE)
NHDC CORPORATE OFFICE BHOPAL R/O H
NO. H097, AADHARSHILA, ESSARJI
CONSTRUCTION, BARKHERA PATHANI,
DISTRICT BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
30
10. ROHIT SUKHANI S/O SHRI BHAGWAN DAS
SUKHANI, AGED ABOUT 30 YEARS,
OCCUPATION: W/A DEPUTY MANAGER
(FINANCE) NHDC CORPORATE OFFICE
BHOPAL (MADHYA PRADESH)
11. SMT. RESHMA SANJEEV W/O SHRI SANJEEV
KUMAR GUPTA, AGED ABOUT 47 YEARS,
OCCUPATION: W/A SENIOR MANAGER (HR)
NHDC CORPORATE OFFICE BHOPAL R/O
PALACE ORCHARD LANE-1 PHASE 1 NEAR
AMARNATH COLONY KOLAR ROAD
DISTRICT BHOPAL (MADHYA PRADESH)
12. SMT. CHANCHLA SINHA W/O SHRI RAJEEV
SINHA, AGED ABOUT 49 YEARS,
OCCUPATION: W/A SENIOR MANAGER (HR)
NHDC CORPORATE OFFICE BHOPAL R/O H.
NO. 41 NEELKANTH COLONY IDGAH HILLS
DISTRICT BHOPAL (MADHYA PRADESH)
13. SMT. SHALINI RAWAT W/O SHRI NEERAJ
BISHT, AGED ABOUT 34 YEARS,
OCCUPATION: W/A DEPUTY MANAGER (HR)
NHDC CORPORATE OFFICE BHOPAL R/O
FLAT NO. 706 HIG-1 RACHNA TOWERS
RACHNA NAGAR DISTRICT BHOPAL
(MADHYA PRADESH)
14. DILIP KUMAR KURREY S/O SHRI BUDH RAM
KURREY, AGED ABOUT 46 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O H. NO.
H12A TULIP GREENS KOLAR ROAD
DISTRICT BHOPAL (MADHYA PRADESH)
15. SMT. RUCHIKA JAIN W/O SHRI NITIN JAIN,
AGED ABOUT 42 YEARS, OCCUPATION: W/A
SENIOR MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O C-183,
SECTOR -C, SHAHPURA, DISTRICT BHOPAL
(MADHYA PRADESH)
16. GIRDHARI LAL JANGDE S/O SHRI CHITRA
RAM JANGDE, AGED ABOUT 55 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
31
MANAGER (CIVIL) NHDC CORPORATE
OFFICE BHOPAL R/O 23 LAXMI PARISHAR
E8 EXTENSION ARERA HILLS DISTRICT
BHOPAL (MADHYA PRADESH)
17. SANJEEV YADAV S/O LATE SHRI P L YADAV,
AGED ABOUT 47 YEARS, OCCUPATION: W/A
SENIOR MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. 5
KANHAKUNJ PHASE 1 KOLAR ROAD
DISTRICT BHOPAL (MADHYA PRADESH)
18. DINA NATH S/O LATE SHRI KEDAR NATH
PRASAD, AGED ABOUT 47 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(CIVIL) NHDC CORPORATE OFFICE BHOPAL
R/O H. NO. 46 ASTHA VIHAR PHASE II NEAR
SOUMYA PARK LAND AWADHPURI HUZUR
BHOPAL (MADHYA PRADESH)
19. HEERA LAL S/O LATE SHRI OMPRAKASH,
AGED ABOUT 50 YEARS, OCCUPATION: W/A
MANAGER (FINANCE) NHDC CORPORATE
OFFICE BHOPAL R/O H. 99 AADHARSHILA
BARKHERA PATHANI DISTRICT BHOPAL
(MADHYA PRADESH)
20. PILLA JAGANNADHA RAO S/O LATE SHRI
PILLA BAPU NAIDU, AGED ABOUT 53 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(FINANCE) NHDC CORPORATE OFFICE
BHOPAL R/O H-48 SANYUKTA VIHAR
AADHARSHILA AWADHPURI DISTRICT
BHOPAL (MADHYA PRADESH)
21. PRATAP KUMAR KUNTIA S/O SHRI
BENUDHAR KUNTIA, AGED ABOUT 50
YEARS, OCCUPATION: W/A DEPUTY
MANAGER (CIVIL) NHDC CORPORATE
OFFICE R/O QUARTER NO. H 1/4 URJA
VIHAR SIDDHARWARKUT DISTRICT
KHANDWA (MADHYA PRADESH)
22. NABAB KHAN S/O SHRI RASHEED KHAN,
AGED ABOUT 44 YEARS, OCCUPATION: W/A
SENIOR MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. 97B
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
32
HAZRAT NIZAMUDDIN COLONY DISTRICT
BHOPAL (MADHYA PRADESH)
23. RAJESH KUMAR S/O SHRI RAM PAL, AGED
ABOUT 45 YEARS, OCCUPATION: W/A
DEPUTY MANAGER (CIVIL) NHD
CORPORATE OFFICE BHOPAL R/O 23 REGAL
KASTURI REGAL TOWN AWADHPURI
DISTRICT BHOPAL (MADHYA PRADESH)
24. MOHAMMAND AAMIR S/O LATE SHRI
MOHAMMAD SIDDIQUE, AGED ABOUT 46
YEARS, OCCUPATION: W/A GROUP SENIOR
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICER BHOPAL R/O 201-B
SECOND FLOOR ALMIRAJ REGALIYA
CAMPUS KOHEFIZA DISTRICT BHOPAL
(MADHYA PRADESH)
25. VINOD PANCHAL S/O SHRI DEV NARAYAN
PANCHAL, AGED ABOUT 46 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (CIVIL) NHDC CORPORATE
OFFICE BHOPAL R/O H. NO. 9 KARAMVEER
NAGAR DISTRICT BHOPAL (MADHYA
PRADESH)
26. VIJAY KUMAR SHU S/O LATE SHRI H S
SAHU, AGED ABOUT 46 YEARS,
OCCUPATION: W/A GROUP SENIOR
MANAGER (MECHANICAL) INDIRA SAGAR
PROJECT PUNASA DISTRICT KHANDWA
(MADHYA PRADESH)
27. PRASHANT KUMAR SHARMA S/O LATE DR. B
L SHARMA, AGED ABOUT 49 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
(CIVIL) NHDC CORPORATE OFFICE BHOPAL
R/O C-303 SIGNATURE 99 KOLAR ROAD
DISTRICT BHOPAL (MADHYA PRADESH)
28. RAKESH KUMAR PALIWAL S/O SHRI
RAMESH CHANDRA PALIWAL, AGED ABOUT
45 YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O H. NO. 56
D K HONEY HOMES NAYAPURA KOLAR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
33
ROAD DISTRICT BHOPAL (MADHYA
PRADESH)
29. VAKEEL AHMED S/O SHRI MUNSHI KHAN,
AGED ABOUT 48 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER NHDC CORPORATE
OFFICE BHOPAL R/O E-27 VARDHAMAN
GREEN PARK ASHOKA GARDEN DISTRICT
BHOPAL (MADHYA PRADESH)
30. ANIL GOGDE S/O LATE SHRI P L YADAV,
AGED ABOUT 46 YEARS, OCCUPATION: W/A
SENIOR MANAGER (CIVIL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. 5
KANHAKUNJ PHASE 1 KOLAR ROAD
DISTRICT BHOPAL (MADHYA PRADESH)
31. BIBHUTI BHUSAN MOHANTA S/O SHRI SITA
NATH MOHANTA, AGED ABOUT 44 YEARS,
OCCUPATION: W/A SENIOR MANAGER (IT)
NHDC CORPORATE OFFICE BHOPAL H. NO.
17 TULSI VIHAR -1 AWADHPURI DISTRICT
BHOPAL (MADHYA PRADESH)
32. DEEPAK KUMAR CHOUDHARY S/O SHRI
YOGENDRA PRASAD CHOUDHARY, AGED
ABOUT 50 YEARS, OCCUPATION: W/A
DEPUTY GENERAL MANAGER (E) NHDC
CORPORATE OFFICE BHOPAL H. NO. 34
COMFORTS PALMS OPPOSITE EXTOL
COLLEGE E-8 BAWADIYA KALAN DISTRICT
BHOPAL (MADHYA PRADESH)
33. RAJENDRA KUMAR BHOYAR S/O SHRI
GONDU LAL BHOYAR, AGED ABOUT 53
YEARS, OCCUPATION: W/A SENIOR
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL 48 REGAL
KASTURI AWADHPURI DISTRICT BHOPAL
(MADHYA PRADESH)
DWIJEN RAOY S/O SHRI SUBRATA KUMAR
34.
ROY, AGED ABOUT 45 YEARS, OCCUPATION:
W/A SENIOR MANAGER (ELECTRICAL)
NHDC CORPORATE OFFICE BHOPAL H NO.
29 SANYUKTA VIHAR AADHARSHILA
DISTRICT BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
34
35. MS. ALKA SINHA D/O SHRI RAJENDRA
PRASAD SINGH, AGED ABOUT 51 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(ENVERONMEN) NHDC CORPORATE OFFICE
BHOPAL FLAT NO. 301 BLOCK N LAKE VIEW
ENCLAVE ANSAL APARTMENT SHYAMLA
HILLS DISTRICT BHOPAL (MADHYA
PRADESH)
36. LOKESH KUMAR GUPTA S/O SHRI BASUDAO
GUPTA, AGED ABOUT 46 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(ELECTRICAL) NHDC CORPORATE OFFICE
BHOPAL 12A RISHI VALLEY NEAR VAISHALI
NAGAR DISTRICT BHOPAL (MADHYA
PRADESH)
37. AMBAR DONGRE S/O SHRI ANIL KUMAR
DONGRE, AGED ABOUT 37 YEARS,
OCCUPATION: W/A SENIOR MANAGER (PR)
NHDC CORPORATE OFFICE BHOPAL R/O H
NO. D-262 NEAR MINAL RESIDENCY J K
ROAD DISTRICT BHOPAL (MADHYA
PRADESH)
38. DHARMENDRA KUMAR GUJRATI S/O SHRI
BHANWAR LAL GUJRATI, AGED ABOUT 55
YEARS, OCCUPATION: W/A SENIOR
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O C-101
KEELANDEV TOWERS NEAR BOARD OFFICE
6 NO. MARKET SHIVAJI NAGAR DISTRICT
BHOPAL (MADHYA PRADESH)
39. MANISH KUMAR GUPTA S/O LATE SHRI
GANESH PRASAD GUPTA, AGED ABOUT 46
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. DK-
4/63 DANISH KUNJ KOLAR ROAD DISTRICT
BHOPAL (MADHYA PRADESH)
40. PRAKASH SONI S/O LATE SHRI RATAN
CHAND SONI, AGED ABOUT 50 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
(CIVIL) NHDC CORPORATE OFFICE BHOPAL
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
35
R/O C-237 EMERALD PARK CITY
BAGSEVANIA NEAR AIIMS DISTRICT
BHOPAL (MADHYA PRADESH)
41. MS. RAJSHREE CHAHANDE D/O SHRI
HEMCHAND CHAHANDE, AGED ABOUT 42
YEARS, OCCUPATION: W/A SENIOR
MANAGER NHDC CORPORATE OFFICE
BHOPAL R/O FLAT NO. 302 MILLENNIUM
HABITAT HOSTEL ROAD SHAHEED NAGAR
DISTRICT BHOPAL (MADHYA PRADESH)
42. MOHD. ASIF S/O SHRI MOHD. IDREES, AGED
ABOUT 36 YEARS, OCCUPATION: W/A
DEPUTY MANAGER (FINANCE) NHDC
CORPORATE OFFICE BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)
43. NARESH KUMAR ARYA S/O SHRI RAMJIDAS
ARYA, AGED ABOUT 51 YEARS,
OCCUPATION: W/A DEPUTY CHIEF
MEDICAL OFFICER NHDC CORPORATE
OFFICE BHOPAL R/O E-148 DOCTORS
COLONY HAMIDIA HOSPITAL CAMPUS
DISTRICT BHOPAL (MADHYA PRADESH)
44. SANTOSH KUMAR S/O SHRI SAROJ KUMAR,
AGED ABOUT 44 YEARS, OCCUPATION: W/A
SENIOR MANAGER (E) NHDC CORPORATE
OFFICE BHOPAL R/O H NO. 10 ASTHA VIHAR
PHASE 2 AWADHPURI DISTRICT BHOPAL
(MADHYA PRADESH)
45. RAKESH KUMAR MISHRA S/O SHRI
ASHARFI MISHRA, AGED ABOUT 44 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(MECHANICAL) NHDC CORPORATE OFFICE
BHOPAL R/O H NO. 79 SANYUKTA VIHAR
AADHARSHILA BARKHERA PATHANI
DISTRICT BHOPAL (MADHYA PRADESH)
MANOJ KUMAR SINGH S/O SHRI C S SINGH,
46.
AGED ABOUT 45 YEARS, OCCUPATION: W/A
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. 9
LUVKUSH NAGAR AWADHPURI DISTRICT
BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
36
47. SANDEEP KUMAR JAIN S/O SHRI
MAHENDRA KUMAR JAIN, AGED ABOUT 51
YEARS, OCCUPATION: W/A DEPUTY
GENERAL MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL HIG C-178
EMERALD PARK CITY NEAR AIIMS BAG
MUNGALIA HUZUR DISTRICT BHOPAL
(MADHYA PRADESH)
48. SUSHIL KUMAR VERMA S/O SHRI T R
VERMA, AGED ABOUT 46 YEARS,
OCCUPATION: W/A DEPUTY GENERAL
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O 312A
SECTOR SONAGIRI RAISEN ROAD DISTRICT
BHOPAL (MADHYA PRADESH)
49. PRABHAKAR RAI S/O SHRI D N RAI, AGED
ABOUT 42 YEARS, OCCUPATION: W/A
SENIOR MANAGER (MECHANICAL) NHDC
CORPORATE OFFICE BHOPAL R/O 403/A4
PRIYADARSHINI ADHISHTHAN E-8
EXTENSION DISTRICT BHOPAL (MADHYA
PRADESH)
50. PRADEEP KUMAR SHARDA S/O SHRI
MALIRAM SHARDA, AGED ABOUT 45 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
(COMPANY SECRETARY) NHDC CORPORATE
OFFICE BHOPAL R/O H NO. 26 SHIVLOK
PHASE-V BDA ROAD AWADHPURI DISTRICT
BHOPAL (MADHYA PRADESH)
51. KAMALAKAR THORALA S/O SHRI
KRISHNAIAH, AGED ABOUT 34 YEARS,
OCCUPATION: W/A DEPUTY MANAGER
(ELECTRICAL) NHDC CORPORATE OFFICE
BHOPAL R/O E-105 CHINAR RETREAT ARERA
HILLS DISTRICT BHOPAL (MADHYA
PRADESH)
52. VIJAY KUMAR TRIPATHI S/O SHRI
KALPNATH TRIPATHI, AGED ABOUT 44
YEARS, OCCUPATION: W/A SENIOR
MANAGER (ELECTRICAL) NHDC
CORPORATE OFFICE BHOPAL R/O H NO. 80
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
37
SAYUNKTA VIHAR COLONY BARKHERA
PATHANI DISTRICT BHOPAL (MADHYA
PRADESH)
53. PANKAJ KUMAR S/O SHRI MANGEY RAM
SAINI, AGED ABOUT 46 YEARS,
OCCUPATION: W/A SENIOR MANAGER
(ELECTRICAL) NHDC CORPORATE OFFICE
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)
54. DEEPAK AHUJA S/O LATE SHRI D C AHUJA,
AGED ABOUT 48 YEARS, OCCUPATION: W/A
DEPUTY GENERAL MANAGER (FINANCE)
NHDC CORPORATE OFFICE BHOPAL
DISTRICT BHOPAL(MADHYA PRADESH)
55. SHUBHAM SHRIVASTAVA S/O SHRI SHIV
KUMAR SHRIVASTAVA, AGED ABOUT 45
YEARS, OCCUPATION: W/A GROUP SENIOR
MANAGER (MECHANICAL) NHDC
CORPORATE OFFICE BHOPAL R/O 10
PRIYADARSHINI RISHI VALLEY E-8
GULMOHAR EXTENSION DISTRICT BHOPAL
(MADHYA PRADESH)
56. DR. RAJESH KUMAR GUPTA S/O LATE SHRI
RAM SEWAK GUPTA, AGED ABOUT 57
YEARS, OCCUPATION: W/A CHIEF MEDICAL
OFFICER NHDC CORPORATE OFFICE
BHOPAL R/O A-18 SAGAR ROYAL HOMES
HOSHANGABAD ROAD BHOPAL (MADHYA
PRADESH)
57. ARVIND CHOUHAN S/O LATE SHRI INDRA
PAL SINGH CHOUHAN, AGED ABOUT 49
YEARS, OCCUPATION: W/A OFFICE
SUPERINTENDENT NHDC CORPORATE
OFFICE BHOPAL R/O NHDC PARISHAR
SHYAMLA HILLS DISTRICT BHOPAL
(MADHYA PRADESH)
58. GHANSHYAM MANGLANI S/O SHRI P L
MANGLANI, AGED ABOUT 49 YEARS,
OCCUPATION: W/A PRIVATE SECRETARY
GRADE II (S2) NHDC CORPORATE OFFICE
BHOPAL R/O NHDC PARISHAR SHYAMLA
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
38
HILLS DISTRICT BHOPAL (MADHYA
PRADESH)
59. KHIMLESH BISEN S/O LATE SHRI T R BISEN,
AGED ABOUT 52 YEARS, OCCUPATION: W/A
PRIVATE SECRETARY NHDC CORPORATE
OFFICE BHOPAL R/O 10 PRIYADARSHINI
RISHI VALLEY E-8 GULMOHAR EXTENSION
DISTRICT BHOPAL (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
AND
1. UNION OF INDIA THROUGH ITS JOING
SECRETARY MINISTRY OF HEAVY
INDUSTRIEST AND PUBLIC ENTERPRIESES
DEPARTMENT OF ENTERPRISES PUBLIC
ENTERPRISES BHAWAN BLOCK NO.14, CGO
COMPLEX, LODHI ROAD NEW DELHI (DELHI)
2 THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED (A
JOINT VENTURE OF NHPC LTD. AND
GOVERNMENT OF MADHYA PRADESH)
THROUGH ITS MANAGING DIRECTOR
REGISTERED OFFICE NHDC PARISAR NEAR
HOTEL LAKE VIEW ASHOKA SHYAMLA
HILLS BHOPAL 462013 (MADHYA PRADESH)
3.
THE DEPUTY GENERAL MANAGER
(FINANCE) THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED
REGISTERED OFFICE NHDC PARISAR NEAR
HOTEL LAKE VIEW ASHOKA SHYAMLA
HILLS BHOPAL 462013 (MADHYA PRADESH)
THE NATIONAL HYDROELECTRIC POWER
CORPORATION LTD THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
4.
REGISTERED OFFICE NHPC OFFICE
COMPLEX SECTOR 33 FARIDABAD HARYANA
(HARYANA)
.....RESPONDENTS
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
39
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO.1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
&
WRIT PETITION No. 13271 of 2022
BETWEEN:-
1. MUKESH KUMAR PATWA S/O LATE SHRI
ARUN PRAKASH PATWA, AGED ABOUT 43
YEARS, OCCUPATION: W/A
MANAGER(CIVIL), NHDC CORPORATE
OFFICE, NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL DISTT. BHOPAL (MADHYA
PRADESH)
2. CHITRANJAN MALAVIYA S/O LATE SHRI N L
MALAVIYA, AGED ABOUT 48 YEARS,
OCCUPATION: W/A ASSISTANT
MANAGER(ELECTRICAL), NHDC
CORPORATE OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
3. GOPINATHAN ACHARYA S/O LATE SHRI
SUBBAYYAN PONNAPPAN ACHARYA, AGED
ABOUT 60 YEARS, OCCUPATION: SENIOR
SUPERVISOR(MECHANICAL)(RETIRED),
NHDC CORPORATE OFFICE NHDC
PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
4. MANOJ KUMAR GUPTA S/O LATE SHRI
BABU LAL GUPTA, AGED ABOUT 52 YEARS,
OCCUPATION: W/A SENIOR
MANAGER(LIBRARY), NHDC CORPORATE
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
40
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
5. MS. KIRAN SHEETAL GOLGHATE D/O SHRI
D B CHOUKIKAR, AGED ABOUT 45 YEARS,
OCCUPATION: W/A SENIOR MANAGER,
NHDC CORPORATE OFFICE NHDC
PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
6. AJIT KUMAR JAIN S/O SHRI BHAG CHAND
JAIN, AGED ABOUT 51 YEARS, OCCUPATION:
W/A DEPUTY MANAGER(PR), NHDC
CORPORATE OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
7. ANIL LONARE S/O LATE SHRI V T LONARE,
AGED ABOUT 47 YEARS, OCCUPATION: W/A
ASSISTANT PROGRAMMER(IT), NHDC
CORPORATE OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
8. DASI BHASKAR S/O LATE SHRI DASI
MALLAIAH, AGED ABOUT 48 YEARS,
OCCUPATION: W/A DEPUTY MANAGER(E
AND C), NHDC CORPORATE OFFICE NHDC
PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
DEORAJ MESHRAM S/O LATE SHRI
9. DINKARRAO B MESHRAM, AGED ABOUT 48
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(IT), NHDC CORPORATE OFFICE
NHDC PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
10. AJAZ NASIR S/O LATE SHRI NASIR ALI,
AGED ABOUT 49 YEARS, OCCUPATION: W/A
SENIOR MANAGER, NHDC CORPORATE
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
41
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
DHARMENDRA KUMAR VINKAR S/O SHRI G
11.
C VINKAR, AGED ABOUT 45 YEARS,
OCCUPATION: W/A ASSISTANT
PROGRAMMER, NHDC CORPORATE OFFICE
NHDC PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
MUNIRATHNAM VENKATARAMANA S/O
12.
SHRI KUDDETI MUNIRATHNAM, AGED
ABOUT 31 YEARS, OCCUPATION: W/O
DEPUTY MANAGER(HR), NHDC CORPORATE
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
UMESH SINGH S/O SHRI RAMAN SINGH,
13.
AGED ABOUT 49 YEARS, OCCUPATION: W/O
ASSISTANT MANAGER(E), BDA, NHDC
CORPORATE OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
14. PRAVINDRA KUMAR NAGRE S/O LATE SHRI
HEERA LAL NAGRE, AGED ABOUT 47 YEARS,
OCCUPATION: W/O ASSISTANT
MANAGER(E), BDA, NHDC CORPORATE
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
PRABHASH KUMAR SRIVASTAVA S/O LATE
SHRI SHIVENDRA KUMAR SRIVASTAVA,
AGED ABOUT 48 YEARS, OCCUPATION: W/O
15.
ASSISTANT PROGRAMMER, NHDC OFFICE
COMPLEX INDIRA SAGAR POWER STATION,
NARMADA NAGAR, DISTRICT
KHANDWA(MP) (MADHYA PRADESH)
16. SANJEEV KUMAR S/O LATE SHRI ALAKH
NIRANJAN PRASAD, AGED ABOUT 47 YEARS,
OCCUPATION: W/A GROUP SENIOR
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
42
MANAGER, NHDC CORPORATE OFFICE
NHDC PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
17. ANURAG BHARADWAJ S/O LATE SHRI
TARSAIM LAL BHARADWAJ, AGED ABOUT
57 YEARS, OCCUPATION: W/A GENERAL
MANAGER(HR) PRESENTED AT REGIONAL
OFFICE, NHDC LIMITED, BANIKHET,
DISTRICT CHANBA, HIMANCHAL PRADESH
(HIMACHAL PRADESH)
LALIT MOHAN JOSHI S/O SHRI LILADHAR
18.
JOSHI, AGED ABOUT 48 YEARS,
OCCUPATION: W/O SENIOR MANAGER(M)
NHDC CORPORATE OFFICE NHDC
PARISHAR, NEAR HOTEL LAKE VIEW
ASHOK, SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
19. PIYUSH KANT KULSHRESTHA S/O SHRI V K
KULSHRESTHA, AGED ABOUT 48 YEARS,
OCCUPATION: W/O SENIOR MANAGER(HR)
NHDC OFFICE COMPLEX INDIRA SAGAR
POWER STATION, NARMADA NAGAR,
DISTRICT KHANDWA(MP) (MADHYA
PRADESH)
20. RAKESH SINGH NARWARIA S/O SHRI
GAJENDRA SINGH NARWARIA, AGED
ABOUT 48 YEARS, OCCUPATION: W/A
GROUP SENIOR MANAGER(CIVIL), NHDC
NHDC OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
PAWAR RANGRAO RAMCHANDRA S/O SHRI
RAMCHANDRA PAWAR, AGED ABOUT 51
21.
YEARS, OCCUPATION: W/A GROUP SENIOR
MANAGER(ENVIRONMENT), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
22. MANOHAR LAL KAUSHAL S/O LATE SHRI
BATTAN CHAND KAUSHAL, AGED ABOUT 59
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
43
YEARS, OCCUPATION: W/A MANAGER
(SECRETARY), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
23. VASANT HURMADE S/O SHRI TIKARAM
HURMADE, AGED ABOUT 52 YEARS,
OCCUPATION: W/A GENERAL MANAGER(E
AND C), NHDC NHDC OMKARESHWAR
POWER STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
24. NARAYAN SOLANKI S/O SHRI D D SOLANKI,
AGED ABOUT 43 YEARS, OCCUPATION: W/A
ASSISTANT LIBRARY OFFICER(E1), NHDC
NHDC OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
25. AKHILESH KUMAR TRIPATHI S/O SHRI
VIRENDRA BHUSHAN TRIPATHI, AGED
ABOUT 46 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER (CIVIL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
26. DR. ANAND KUMAR GUPTA S/O LATE SHRI
PRABHU LAL GUPTA, AGED ABOUT 49
YEARS, OCCUPATION: W/A SENIOR DCMO
NHDC NHDC OMKARESHWAR POWER
STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
27. AMIT TIWARI S/O SHRI JAWAHAR LAL
SHARMA, AGED ABOUT 45 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER (E
AND C), NHDC NHDC OMKARESHWAR
POWER STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
28. RAKESH VERMA S/O SHRI UMA SHANKAR
VERMA, AGED ABOUT 47 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
(ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
44
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
29. SHARIQUE AHMED S/O SHRI ANSAR
AHMED, AGED ABOUT 34 YEARS,
OCCUPATION: W/A DEPUTY MANAGER,
NHDC NHDC OMKARESHWAR POWER
STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
MUKESH KUMAR VERMA S/O LATE SHRI R
30.
C VERMA, AGED ABOUT 50 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
31. VINOD KUMAR VYAS S/O LATE SHRI
JAGDISH PRASAD VYAS, AGED ABOUT 48
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER(E), NHDC NHDC OMKARESHWAR
POWER STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
32. MANGESH KUMAR HUKUMCHAND KHARE
S/O SHRI HUKUMCHAND KHARE, AGED
ABOUT 49 YEARS, OCCUPATION: W/A
ASSISTANT MANAGER(CIVIL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
33. SOHAN LAL DHAKER S/O SHRI GHEESU LAL
DHAKER, AGED ABOUT 32 YEARS,
OCCUPATION: W/A DEPUTY
MANAGER(FINANCE), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
34. YOGESH KUMAR TIWARI S/O SHRI
RAMAKANT TIWARI, AGED ABOUT 35
YEARS, OCCUPATION: W/A MANAGER
(ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
45
PRADESH)
35. SANJEEV KUMAR SHARMA S/O SHRI RAM
CHANDRA SHARMA, AGED ABOUT 45
YEARS, OCCUPATION: W/A MANAGER
(ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
VINOD KUMAR R. S/O LATE SHRI V.
36.
RAGHUNATH VADHYAR, AGED ABOUT 58
YEARS, OCCUPATION: W/A GROUP SENIOR
MANAGER (IT), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
GOKAVARAPU SURYANARAYAN MURTY S/O
37. LATE SHRI G GANADHIPATI, AGED ABOUT
54 YEARS, OCCUPATION: W/A MANAGER
(IT), NHDC NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOK, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
38. SUBHASH BALKRISHNA GHARAT S/O LATE
SHRI BAL KRISHNA GHARAT, AGED ABOUT
43 YEARS, OCCUPATION: W/A MANAGER
(MECHANICAL), NHDC NHDC, R AND R
OFFICE,KHANDWA (MADHYA PRADESH)
39. NIMBOLE GAJANAN TUKARAM S/O SHRI
TUKARAM BHIKU NIMBOLE, AGED ABOUT
41 YEARS, OCCUPATION: W/A DEPUTY
MANAGER (ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
SUNIL KUMAR NISHAD S/O SHRI RAM
SHANKAR PRASAD NISHAD, AGED ABOUT 42
40.
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER (ELECTRICAL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
41. SHARAD KUMAR SONU JAIKAR S/O LATE
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
46
SHRI SONU LALU JAIKAR, AGED ABOUT 51
YEARS, OCCUPATION: W/A GENERAL
MANAGER (CIVIL), NHDC LTD. DULHASTI
POWER STATION, CHENAB NAGAR,
KISHTWAR, JAMMU AND KASHMIR (JAMMU
& KASHMIR)
42. RAJESH KUSHALJI DAHIWATE S/O SHRI
KUSHALI DAHIWALE, AGED ABOUT 52
YEARS, OCCUPATION: W/A MANAGER ( IT),
NHDC LTD. NHDC OMKARESHWAR POWER
STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
43. SARVESH MARAKHWAR S/O SHRI KOMAL
CHAND MARAKHWAR, AGED ABOUT 46
YEARS, OCCUPATION: W/A ASSISTANT
PROGRAMMER, NHDC NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
44. ANAND SINGH S/O SHRI KUBER SINGH,
AGED ABOUT 30 YEARS, OCCUPATION: W/A
DEPUTY MANAGER (CIVIL), NHDC INDIRA
SAGAR POWER STATION, NARMADA
NAGAR, DISTRICT KHANDWA(MP)
(MADHYA PRADESH)
SURESH V ZANZAD S/O SHRI VITTHALRAO
45. ZANZAD, AGED ABOUT 47 YEARS,
OCCUPATION: W/A GROUP SENIOR
MANAGER, NHDC INDIRA SAGAR POWER
STATION, NARMADA NAGAR, DISTRICT
KHANDWA(MP) (MADHYA PRADESH)
46. RAJESH KUMAR S/O SHRI JAGDISH
PRASAD, AGED ABOUT 39 YEARS,
OCCUPATION: W/A MANAGER (E), NHDC
INDIRA SAGAR POWER STATION, NARMADA
NAGAR, DISTRICT KHANDWA(MP)
(MADHYA PRADESH)
47. AMISH KUMAR BHONSLE S/O LATE SHRI S
R BHONSLE, AGED ABOUT 44 YEARS,
OCCUPATION: W/A ASSISTANT MANAGER
( M), NHDC INDIRA SAGAR POWER STATION,
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
47
NARMADA NAGAR, DISTRICT
KHANDWA(MP) (MADHYA PRADESH)
SANJAY KUMAR VERMA S/O SHRI YAGYA
48. NARAYAN VERMA, AGED ABOUT 52 YEARS,
OCCUPATION: W/A DEPUTY MANAGER
(CIVIL), NHDC INDIRA SAGAR POWER
STATION, NARMADA NAGAR, DISTRICT
KHANDWA(MP) (MADHYA PRADESH)
49. ASHOK KUMAR DESHMUKH S/O LATE SHRI
BHARAT LAL DESHMUKH, AGED ABOUT 49
YEARS, OCCUPATION: W/A ASSISTANT
MANAGER (ELECTRICAL), NHDC INDIRA
SAGAR POWER STATION, NARMADA
NAGAR, DISTRICT KHANDWA(MP)
(MADHYA PRADESH)
P. SATHYAMURTHI S/O SHRI V PERUMAAL,
50. AGED ABOUT 51 YEARS, OCCUPATION: W/A
GENERAL MANAGER (HR), NHDC
REGIONAL, JDA OFFICE COMPLEX,
NARWAL, JAMMU(J AND K) (JAMMU &
KASHMIR)
51. DEVKUMAR HARIBHAU MOUNDEKAR S/O
SHRI HARIBHAU MOUNDEKAR, AGED
ABOUT 40 YEARS, OCCUPATION: W/A
DEPUTY MANAGER ( E), NHDC BHAIRA
SIUL, POWER STATION, SURANGANJ,
HIMACHAL PRADESH (HIMACHAL
PRADESH)
SUDHIR PRASAD S/O SHRI SUKH RAM, AGED
52. ABOUT 47 YEARS, OCCUPATION: W/A
ASSIATNT MANAGER (CIVIL), NHDC NHDC
OMKARESHWAR POWER STATION,
DISTRICT KHANDWA M.P. (MADHYA
PRADESH)
DEEPESH MEENA S/O SHRI CHARAT LAL
53. MEENA, AGED ABOUT 32 YEARS,
OCCUPATION: W/A DEPUTY MANAGER
(CIVIL), NHDC NHDC OMKARESHWAR
POWER STATION, DISTRICT KHANDWA M.P.
(MADHYA PRADESH)
54. SHIV CHARAN ASWAR S/O SHRI HANUMAN
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
48
PRASAD, AGED ABOUT 39 YEARS,
OCCUPATION: W/A MANAGER ( FINANCE),
NHDC DHALUGANGA POWER STATION,
TAPOVAN DHARCHULA, PITHORAGARH,
UTTARAKHAND (UTTARAKHAND)
55. PARAG SAXENA S/O LATE SHRI S B
MANAGER(C), AGED ABOUT 58 YEARS,
OCCUPATION: W/A GROUP GENERAL
MANAGER(C) HOP, NHDC LIMITED.
KISHANGANJ POWER STATION, J AND K
(JAMMU & KASHMIR)
56. SHASHANK GOUR S/O SHRI MANOHAR LAL
GOUR, AGED ABOUT 29 YEARS,
OCCUPATION: W/O DEPUTY MANAGER,
NHDC NHDC OFFICE COMPLEX, INDIRA
SAGAR POWER STATION, NARMADA NAGAR
DISTRICT KHANDWA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
AND
1. THE UNION OF INDIA THR. ITS JOINT
SECRETARY MINISTRY OF HEAVY
INDUSTRIES AND PUBLIC ENTERPRISES
DEPARTMENT OF ENTERPRISES PUBLIC
ENTERPRISES BHAWAN, BLOCK NO. 14, CGO
COMPLEX, LODHI ROAD NEW DELHI-110003
THE NARMADA HYDROELECTRIC
2. DEVELOPMENT CORPORATION LIMITED (A
JOINT VENTURE OF NHPC LTD AND
GOVERNMENT OF M.P.) THROUGH ITS
MANAGING DIRECTOR REGISTERED OFFICE
NHDC PARISHAR, NEAR HOTEL LAKE VIEW,
ASHOKA SHYAMLA HILLS, BHOPAL
(MADHYA PRADESH)
3. THE DEPUTY GENERAL MANAGER
(FINANCE), THE NARMADA
HYDROELECTRIC DEVELOPMENT
CORPORATION LIMITED NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOK, SHYAMLA
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
49
HILLS, BHOPAL (MADHYA PRADESH)
4. THE NATIONAL HYDROELECTRIC POWER
CORPORATION LIMITED, THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHDC OFFICE
COMPLEX, SECTOR 33, FARIDABAD
(HARYANA)
.....RESPONDENTS
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO.1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
&
WRIT PETITION No. 10930 of 2022
BETWEEN:-
1. SUNIL KUMAR DUBE S/O LATE SHRI N.K.
DUBE, AGED ABOUT 62 YEARS, OCCUPATION:
GENERAL MANAGER (CIVIL) (RETIRED)
OMKARESHWAR PROJECT H.NO. 6 GANPATI
ENCLAVE KOLAR ROAD DIST. BHOPAL MP
(MADHYA PRADESH)
2. B L SABOO S/O SHRI J P SABOO, AGED ABOUT
61 YEARS, OCCUPATION: CHIEF GENERAL
MANAGER(FINANCE)(RETIRED) NHDC
CORPORATE OFFICE, BHOPAL R/O H.NO. A-
31, PALACE ORCHARD PHASE 2, KOLAR
ROAD (MADHYA PRADESH)
SUBHASH SANYAL S/O LATE SHRI B N
SANYAL, AGED ABOUT 61 YEARS,
OCCUPATION: CHIEF GENERAL
3. MANAGER(CIVIL)(RETIRED) NHDC
CORPORATE OFFICE, BHOPAL R/O ELLORA-
54, MAHENDRA CITY, E-8 EXTENSION,
BAWADIA KALLAN (MADHYA PRADESH)
4. RAJENDRA KUMAR JHAWAR S/O SHRI
BALKRISHNA JHAWAR, AGED ABOUT 63
YEARS, OCCUPATION: CHIEF
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
50
ENGINEER(CIVIL)(RETIRED), INDIRA
GANDHI POWER STATION, NARMADA
NAGAR, DISTRICT KHANDWA R/O B-1,
FORTUNE PRIDE, E-8, TRILANGA, BHOPAL
(MADHYA PRADESH)
5. M SIVA KUMAR S/O LATE SHRI M
NARASIMHAIAH, AGED ABOUT 62 YEARS,
OCCUPATION: GENERAL
MANAGER(FINANCE)(RETIRED),
CORPORATE OFFICE NHDC LTD. BHOPAL R/O
H NO 15, AADHARSHILA, AWADHPURI, NEAR
BARKEDRA PATHANI (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
AND
1. THE UNION OF INDIA THROUGH ITS JOINT
SECRETARY MINISTRY OF HEAVY
INDUSTRIES AND PUBLIC ENTERPRISES
DEPARTMENT OF ENTERPRISED PUBLIC
ENTERPISES BHAWAN BLOCK NO. 14 CGO
COMPLESX LODHI ROAD NEW DELHI
2. THE NATIONAL HYDROELECTRIC POWER
CORPORATION LTD. THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHPC OFFICE
COMPLEX, SECTOR 33, FARIDABAD
HARYANA (HARYANA)
THE NARMADA HYDROELECTRIC
3.
DEVELOPMENT CORPORATION LIMITED (A
JOINT VENTURE OF NHPC LTD AND
GOVERNMENT OF M.P.) THROUGH ITS
MANAGING DIRECTOR NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOKA,
SHYAMLA HILLS (MADHYA PRADESH)
4. THE DEPUTY GENERAL
MANAGER(FINANCE), NARMADA HYDRO
DEVELOPMENT CORPORATION NHDC
PARISHAR, NEAR HOTEL LAKE VIEW
ASHOKA,SHYAMLA HILLS (MADHYA
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
51
PRADESH)
.....RESPONDENTS
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO.1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
&
WRIT PETITION No. 16554 of 2022
BETWEEN:-
1. RAVI SHANKER KHARE S/O SHRI PREM
NARAYAN KHARE, AGED ABOUT 50 YEARS,
OCCUPATION: ASSISTANT MANAGER
(ELECTRICAL) NHDC CORPORATE OFFICE
DISTRICT BHOPAL (M.P.) (MADHYA
PRADESH)
2. MAHENDRA PRASAD S/O SHRI RAM, AGED
ABOUT 47 YEARS, OCCUPATION: W/A
ENGINEER (MECHANICAL) NHDC OFFICE
COMPLEX, INDIRA SAGAR POWER STATION,
NARMADA NAGAR DISTRICT KHANDWA
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEE DUBEY - ADVOCATE)
AND
1. THE UNION OF INDIA THROUGH ITS JOINT
SECRETARY PUBLIC ENTERPRISES
DEPARTMENT OF ENTERPRISES MINISTRY
OF HEAVY INDUSTRIES AND BLOCK NO. 14
CGO COMPLEX LODHI ROAD NEW DELHI
(DELHI)
2. THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED (A
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
52
JOINT VENTURE OF NHPC LTD. AND
GOVERNMENT OF MADHYA PRADESH)
THROUGH ITS MANAGING DIRECTOR
REGISTERED OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW, ASHOKA
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
3. THE DEPUTY GENERAL MANAGER
(FINANCE) THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED
REGISTERED OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW, ASHOKA
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
4. THE NATIONAL HYDROELECTRIC POWER
CORPORATION LTD. THROUGH ITS
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHPC OFFICE
COMPLEX SECTOR 33 FARIDABAD HARYANA
(HARYANA)
.....RESPONDENTS
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO.1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3)
&
WRIT PETITION No. 123 of 2023
BETWEEN:-
1. CHANDAN KUMAR DALAI S/O SHRI
BANAMALI DALAI, AGED ABOUT 39 YEARS,
OCCUPATION: ASSISTANT ENGINEER
(ELECTRICAL) OMKARESHWAR POWER
STATION, SIDDHAWARKUT, DISTRICT
KHANDWA (MADHYA PRADESH)
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
53
2. SUBAL MANDAL S/O SHRI SUBODHANANDA,
AGED ABOUT 40 YEARS, OCCUPATION: W/A
ASSISTANT ENGINEER (ELECTRICAL)
OMKARESHWAR POWER STATION,
SIDDHAWARKUT, DISTRICT KHANDWA
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRAVEEN DUBEY - ADVOCATE)
AND
1. UNION OF INDIA THROUGH ITS JOINT
SECRETARY MINISTRY OF HEAVY
INDUSTRICT AND PUBLIC ENTERPRISES
DEPARTMENT OF ENTERPRISES PUBLIVCC
ENTERPRISES BHAWAN, BLOCK NO. 14, CGO
COMPLEX, LODHI ROAD NEW DELHI
(DELHI)
2. THE NARMADA HYDROELECTRIC
DEVELOPMENT CORPORATION LIMITED(A
JOINT VENTURE OF NHPC LTD AND
GOVERNMENT OF MADHYA PRADESH),
THROUGH ITS MANAGING DIRECTOR
REGISTERED OFFICE NHDC PARISHAR,
NEAR HOTEL LAKE VIEW ASHOKA,
SHYAMLA HILLS, BHOPAL (MADHYA
PRADESH)
3. THE DEPUTY GENERAL
MANAGER(FINANCE), THE NARMADA
HYDROELECTRIC DEVELOPMENT
CORPORATION LIMITED REGISTERED
OFFICE NHDC PARISHAR, NEAR HOTEL
LAKE VIEW ASHOKA, SHYAMLA HILLS,
BHOPAL (MADHYA PRADESH)
THE NATIONAL HYDROELECTRIC POWER
CORPORATION LIMITED, THROUGH ITS
4.
CHAIRMAN CUM MANAGING DIRECTOR
REGISTERED OFFICE NHPC OFFICE
COMPLEX SECTOR 33, FARIDABAD
(HARYANA)
.....RESPONDENTS
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
54
(BY SHRI PUSHPENDRA YADAV - ADVOCATE FOR RESPONDENTS NO.1
AND 4)
(BY SHRI A.P. SHROTI - ADVOCATE FOR RESPONDENTS NO.2 AND 3) )
Reserved on : 25/08/2023
Pronounced on : 4/10/2023
These petitions having been heard and reserved for order coming on
for pronouncement this day, this Court passed the following:
ORDER
1. Regard being had to the similitude of controversy, these petitions are heard analogously and decided by this common order. For convenience's sake, facts as narrated in Writ Petition No.12279 of 2022 are taken into consideration.
2. The present petition is preferred by the petitioners under Article 226 of the Constitution of India seeking following reliefs:-
"a. To issue a writ in the nature of Certiorary quashing; the impugned Order dated 29.03.2022 (Ann. P/1), issued by the Respondent No.3 and also the any Consequential Recovery orders, so far as, it relates to the Petitioners;
b. To issue a writ in the nature of Certiorari quashing, the Rejection Orders (Ann. P/2), passed by the Respondent No.2;
c. To issue a Writ in the nature of Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 55 Mandamus, commanding the Respondents to reimburse and return, the recovered amount (if any) and release the withheld amount (if any) towards Performance Related Pay (PRP), with suitable interest thereon;
d. To call for the relevant records, for kind perusal of this Hon'ble Court;
e. Any other relief's deemed fit on facts and circumstances of the instant case."
3. Precisely stated facts of the case are that petitioners are working on different posts (Executive/Supervisory) except Sunil Kumar Dubey (Petitioner of W.P. No.10930/2022 who is retired employee) under the Narmada Hydroelectric Development Corporation Ltd. (hereinafter referred as 'NHDC'), (respondent No.2 herein). Based upon qualification, competence and performance, they were appointed on higher posts and then stepped up in the ladder of promotions.
4. Respondent No.2 is a Public Ltd. Company incorporated under the provisions of The Company Act, 1956. It is a joint venture of the National Hydroelectric Power Corporation Ltd. (respondent No.4 herein) and the Government of Madhya Pradesh. It has been established to plan, promote and organize an integrated and efficient development of powers through all the conventional, non-conventional and renewal energy sources in the country.
5. The service conditions of the employees working in the respondent No.2 are governed by H.R. Manual. Board of Directors is vested with General and Special Powers of superintendence and control Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 56 over the respondent No.3. However; so far as revision of pay and other service conditions are concerned, it is bound by the circular or notifications or directions issued by the Union of India (respondent No.1 herein) from time to time, if they are adopted or approved by the Board of Directors of the Company/respondent No.2. To inculcate performance oriented culture and retain talent within the organization, as per recommendation given by the Pay Revision Committee, constituted from time to time an incentive or incremental scheme i.e. Performance Related Pay Scheme (PRP) was introduced and enforced by the respondent No.1 in the year 2007.
6. As per this PRP Scheme in order to share the profit of organization or company, based upon the Individual Performance or Team Performance or Unit Performance, a fixed amount towards over all profits (i.e. 5%) subject to other conditions was to be shared between the officers/employees of the company working in the cadre of Executive and Non-Unionized Supervisor in every financial year. The rate of PRP was to be based upon the cadre/post as per hierarchy.
7. In the year 2016-17, 3rd Pay Revision Committee was constituted by the respondent No.1 for grant of revised pay scale and ancillary benefits vide notification dated 09.06.2017 which included PRP also. Thus, considering the problems and objections raised by the Company or Central Public Sector Enterprises and also employees, a revised PRP was recommended and framed by the 3 rd Pay Revision Committee Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 57 which was adopted and circulated by the respondent No.1 vide office memorandum dated 03.08.2017, in toto or without any amendment. As per this revised PRP under Clause 11, a modified mechanism and procedure for calculation, rate and payment of PRP amount to different officers or employees, based upon the hierarchical classification of posts held by them, their Individual or Unit Performance was provided. The said clause stipulated about its application to those enterprises, who have signed the memo of understanding and constituted a Remuneration Committee.
8. The Central Public Sector Enterprises (CPSE) or companies like the respondents No.2 and 3 which wanted to implement and adopt the scheme had to follow it in its entirety. Clause 19 of the office memorandum dated 03.08.2017 provided powers to issue clarifications or instructions in respect to revised PRP exclusively vests with respondent No.1. To resolve any issue or anomaly, the committee consisting of Secretaries of Department of Enterprises, Department of Expenditure and Department of Personal and Training was constituted for a period of two years.
9. It appears from the submissions of petitioners that while adopting and implementing above revised PRP Scheme, it was adopted in toto. Therefore, consequently the petitioners, by separate orders passed in the year 2019 were paid the admissible amount of PRP alongwith arrears as per revised PRP Scheme w.e.f. 01.01.2017.
Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 5810. However; vide impugned order dated 29.03.2022 Deputy General Manager (Finance) (respondent No.3 herein) passed impugned order and recovery has been sought to be made from the petitioners on the basis of some discrepancies noticed in PRP calculation for the financial year 2017-18, 2018-19, 2019-20, 2020-21 to rectify the discrepancy recovery of alleged excess amount of PRP paid was to be made from the employees. Later on, another order dated 30.03.2022 was issued by which officers' association was informed about excess payment and recovery to be made. It refers the fact that said PRP calculation method of NHDC was examined by finance division of holding company i.e. NHPC Ltd. (respondent No.4 herein) and they observed discrepancies in PRP payout to the executive and supervisors.
11. Therefore, the petitioners are before this Court being crestfallen by the impugned action of respondent No.2.
12. It is the submission of the learned counsel appearing on behalf of the petitioners that benefits of revised PRP was granted to the petitioners, after due deliberation and approval of the Board of Directors of the Company adopted and implemented the revised PRP contained in office memorandum dated 03.08.2017, in toto. The petitioners neither misrepresented nor any fraud was played by them to procure the same. Hence, recovery from the salaries of the petitioners adopting coercive methods and that too, without affording any opportunity of hearing is arbitrary and illegal. Delay of nearly three Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 59 years in initiating recovery is apparent on record.
13. As per office memorandum dated 03.08.2017, powers to deal with or resolve any issue or dispute or anomaly arising out of revision of scale or related issues was exclusively vested with the Anomalies Committee, comprising of Higher Officers of Central Government. Hence, neither the NHPC nor respondent No.2 is having any authority or competence or jurisdiction to interpret or deviate from any guidelines or clause contained in the revised PRP. The powers to issue any clarification or instructions has been vested with the respondent No.1 only and the Board of Directors of the concerned Company is obliged or required to pass a resolution or proposal in respect of such issues and forward it to the concerned Administrative Ministry of Department to resolve or dispose of the issue. Therefore, respondents No.2 and 3 were only required to forward the issue of calculation or alleged 'Cut off Factor' to the respondent No.1 and notified prescribed authority. However; it appears that finance officers of the NHPC usurped the powers vested with the respondent No.1, first, on the basis of vague objection, a three members committee was unauthorisedly constituted and then, based upon its vague and in-consistent report, impugned recovery orders have been passed. Said approach is arbitrary, illegal and unconstitutional.
14. Three member committee's report based upon which impugned decision of recovery has been taken, suffers from vagueness, perversity Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 60 and self-contradictions. The impugned recovery action has been initiated at the instance of NHPC, an outside agency without realizing that the revised PRP or DPE guidelines lack any specific provision for 'Cut off Factor of One'. Rule or Scheme prevalent in the NHPC, simply because it being a holding company would not be automatically applicable upon the respondent No.2.
15. It is further submitted that the petitioners neither misrepresented nor committed any fraud in obtaining the benefits of PRP. It is trite law that misrepresentation of Rule or Scheme cannot be a ground for recovery from an employee. Without considering the ground raised by the petitioners and also their association, the representations have been turned down reciting the same reasons.
16. Learned counsel for the petitioners while relying upon various judgments rendered by the Apex Court bolstered his submissions. He referred the case of Registrar, Cooperative Societies Haryana and others Vs. Israil Khan and others reported in (2010) 1 SCC 440 to submit that recovery of excess rent payment of emoluments/allowances from the employee can be recovered where following conditions were fulfilled:-
(A)- Excess payment was not made on account of
any misrepresentation or fraud on the part of
employee;
(B)- Such excess payment was made by the
Signature Not Verified
Signed by: RASHID KHAN
Signing time: 04-10-2023
06:57:00 PM
61
employer by applying wrong principle of calculating the pay/allowance or on the basis of particular interpretation of Rule / Order, which is subsequently found to be erroneous.
17. He also relied upon judgment in the case of Col. B.J. Akkara (Retd.) Vs. Government of India and others reported in (2006) 11 SCC 709 and reiterates the principle.
18. Learned counsel for the petitioners also relied upon the judgment in the case of Thomas Daniel Vs. State of Kerala and others reported in 2022 SCC Online SC 536 (2022 LiveLaw SC 438) to submit that no recovery can be made on the ground of wrong calculation or mistake in interpretation of rules.
19. Per contra, learned counsel for the respondents No.2 and 3 matched the vehemence and contested the case.
20. It is the submission of learned counsel for the respondents No.2 and 3 that method of computation providing in the Department of Public Enterprises, Ministry of Heavy Industries and Enterprises released the office memorandum dated 03.08.2017 and it was adopted by NHPC vide memorandum dated 05.09.2018. NHPC decided vide order dated 22.03.2022 to NHDC pointing out discrepancies in NHDC Performance Related Pay (PRP) and on the basis of said communication, recovery order has been issued. Therefore, without challenging the original orders, writ petition against consequential recovery order based on such Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 62 method of computation is not maintainable. He relied upon the judgment in the case of Edukanti Kistamma (Dead) Through LRs. and others Vs. S. Venkatareddy (Dead) Through LRs. and others reported in (2010) 1 SCC 756.
21. Learned counsel for the respondents No.2 and 3 further takes the case of petitioners on the ground that in view of undertaking dated 05.09.2018 given by the petitioners as per Clause 16.6 of the office order dated 05.09.2018, petitioners cannot wriggle out from their commitment and thus, they are bound by the impugned orders. He relied upon the judgment in the case of High Court of Punjab and Haryana and others Vs. Jagdev Singh reported in (2016) 14 SCC 267.
22. It is the submission of the learned counsel for the petitioners that in PRP Scheme benefits were granted to the petitioners from July, 2019 to February, 2022 and recovery is ordered within a short time vide order dated 29.03.2022. Petitioners had given an undertaking as per Clause 16.6 of the office order dated 05.09.2018. Therefore, within the short span of time, discrepancies surfaced and therefore recovery is permissible. He relied upon the judgment in the case of Syed Abdul Qadir and others Vs. State of Bihar and others reported in (2009) 3 SCC 475.
23. It is further submitted by learned counsel for the petitioners that excess payment of public money/tax payers money can always be recovered which belongs neither to the officers who have effected over Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 63 payment nor to the recipients and concept of non-recovery on account of receipt of payment without any fraud or misrepresentation is not applicable as has been held by the Apex Court in the case of Chandi Prasad Uniyal and others Vs. State of Uttarakhand and others reported in (2012) 8 SCC 471.
24. As submitted, there is no anomaly in implementation of the scheme because scheme had already been implemented. Period of anomalies committee was only for a period of two years which has expired and there is no such committee in existence today.
25. It is the submission of respondents that NHPC pointed out the discrepancy in PRP calculation of NHDC and that discrepancy pointed out by the NHPC was not blindly accepted by the NHDC, but it constituted a three member committee which submitted its report and therefore, it cannot be said that without application of mind, impugned action has been taken. Although PRP allows distribution of Performance Related Pay up to 5% of profits before tax which is the Available Amount for distribution for Performance Related Pay, but it does not mean that the entire amount of 5% of profit before tax is unnecessarily to be distributed amongst employees even though it leads to payment in excess of required amount to be paid to the eligible employees. The required amount to be paid to the eligible employees is derived from 'Cut off Factor" which needs to be restricted to one i.e. 100% of required amount.
Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 6426. On these grounds learned counsel for the respondents No.2 and 3 sought dismissal of writ petitions.
27. Learned counsel for the respondents No.1 and 4 also contested the case and advanced arguments while supporting the impugned action of respondents.
28. Heard the learned counsel for the parties at length and perused the documents appended thereto.
29. This is a case wherein petitioners are employees of NHDC and are aggrieved by the action/inaction of respondents whereby recovery is being sought against them on account of alleged excess payment made to them under PRP Scheme.
30. While Pay Revision Committee constituted in year 2016-17 by the respondent No.1/Union of India which beside giving its recommendation on the pay revision and structure, framed a new revised PRP scheme for all CPSEs (which was based upon the problems faced by the employer or employees while implementation of second PRP Scheme) submitted its report and recommendation on 21.11.2016.
31. Before adopting or implementing above revised PRP scheme, concerned CPSE was mandatory required to sign a MOU and have a remuneration committee (headed by a Independent Director) in place to decide on the payment of PRP within the prescribed limit and guidelines. Clause 19 of the office memorandum dated 03.08.2017 (Annexure P/4) provided that Department of Public Enterprises Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 65 (respondent No.1 herein) was required to issue necessary instructions and clarification wherever required for implementation of decisions including PRP. In case of any discrepancy/anomaly with the approval of the Board, matter had to be referred to the Administrative Ministry/Department to examine and take appropriate decision.
32. Since anomaly committee was for two years and now whether the salient features of the revised PRP (3 rd PRP) were to be treated as service benefits like HRA, Compensatory Allowances, Case Compensation, Leave Encashment, Pay Fixation, Provident Fund, Pension and Gratuity etc. or it is to be construed as an incentive simplicitor is required to be delineated and discussed. Whether rectification of discrepancy and whether if at the beginning, for proper administration of NHDC, if the Rules, Manual or Policies prevalent in NHPC being holding company were followed does entail that respondent No.2 has to follow the directives of NHPC in respect of present dispute also, is also required to be considered. Once the resolution dated 18.02.2019 whereby revised PRP has been adopted in toto without any modification or clarification then the principle of critical examination of PRP can be taken note off by the concerned authorities (or not) is the question. Whether it is the case of arithmetical error or it is a case of conscious decision taken by the NHDC deserves reconsideration.
33. In the conspectus of facts and circumstances of the case and Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 66 peculiar nature of dispute where the matter emanates from grant of incentive to the employees of NHDC, it requires to be reconciled and decided at the department level where the rival submissions can be taken note off and thereafter, passing of an appropriate order can be ensured.
34. In the considered opinion of this Court, looking to the peculiar facts and circumstances of the case and involvement of certain questions as well as administrative procedures as referred above, it is apposite that Ministry of Heavy Industries and Public Enterprises/Department of Enterprises (respondent No.1) must consider it and decide it by taking rival submissions into account. If the respondent No.1/Department considers appropriate then it may appoint any other appropriate authority under its aegis to consider the dispute holistically and pass a reasoned order under due intimation to the parties.
35. Vide interim order dated 22.06.2022, this Court stayed the recovery proceedings and directed the petitioners to furnish undertakings before the respondents No.2 and 3 in respect of fact that if petitions ultimately fail, then they shall pay recovery amount, therefore, in the interest of justice, till the dispute is decided, recovery proceedings shall be kept in abeyance.
36. Respondent No.1 shall decide the dispute in which parties shall be at liberty to represent their case in writing as well as oral submissions and after giving reasonable opportunity of hearing, appropriate order shall be passed in accordance with law.
Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM 6737. It is made clear that this court has not expressed any opinion on the merits of the case and case shall be decided strictly on its own merits.
38. With the aforesaid directions, petition stands disposed of accordingly.
(ANAND PATHAK) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 04-10-2023 06:57:00 PM