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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(g) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(g)"Reserved area ' means a saline area in which salt is manufactured by or under the Control of the Government of Rajasthan and/or the Central Government: