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[Cites 0, Cited by 0] [Section 322(1)] [Section 322] [Entire Act]

Union of India - Subsection

Section 322(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Sentenced to cells, detention or imprisonment or any two or more of these punishments for less than 22 days in the aggregate.