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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in The Maharashtra Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act, 2013

(2)The provisions of the Code shall, so far as may be, apply to any search for seizure made under this Act as they apply to such search or seizure made under the authority of a warrant issued under section 94 of the Code.