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State of Jharkhand - Section

Section 45 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

45. Overriding power of rules

- These rules shall have the effect notwithstanding anything to the contrary in any other rules or orders relating to the grant of licenses for the manufacture of labeled and capsuled (ROPP) bottles of country liquor and sale by wholesale for the time being in force, and all rules and orders shall be subject to these rules.