Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(e) in Bihar Engineering Service Class I Rules, 1939 (e)"Promoted Officer" means an officer promoted to the Service from the Bihar Engineering Service, Class II, either substantively or on an officiating basis;
