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Chattisgarh High Court

Sulochana Netam vs State Of Chhattisgarh on 17 August, 2021

                              HIGH COURT OF CHHATTISGARH, BILASPUR

                                                Order Sheet

                                             WPC No.2658 of 2021

                         Sulochana Netam & ors. Versus State of Chhattisgarh & ors.



17/08/2021

Shri Ganesh Burman, counsel for the petitioners.

Shri Rahul Jha, GA for the State. Heard on I.A. No.1 which is an application for condonation of delay in payment of process fee.

On due consideration and being satisfied with the reasons stated in the application (I.A. No.1) the same is allowed and the delay in payment of process fee is condoned.

Registry to take steps.

SD/-

Goutam Bhaduri Judge ashu