Section 460 in Rules under the United Provinces Excise Act, 1910
460. Transaction to be performed under the direction of the Excise Inspector.
- All transactions inside the bonded warehouse in respect of receiving transferring, reducing and issuing spirit will be performed under the direction of the Excise Inspector in-charge, who will also do all gauging and proving, keep up all registers, issue passes and make periodical returns. All manual labour will be performed by the contractor's servant.Note. - On no account should the Excise Inspector absent himself from the warehouse while it is open and transactions are in progress serious notice will be taken in cases of non-compliance of this instruction.
