Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015 24. Sitting and conveyance allowances. - The Chairperson and Members of the Committee shall be paid such travel and sitting allowance, as the State Government may determine.
