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[Cites 0, Cited by 1] [Section 9B] [Entire Act]

Union of India - Subsection

Section 9B(2) in The Mines And Minerals (Development And Regulation) Act, 1957

(2)The object of the District Mineral Foundation shall be to work for the interest and benefit of persons, and areas affected by mining related operations in such manner as may be prescribed by the State Government.