Madhya Pradesh High Court
Chief Engineer vs Keshav Rao Majumdar on 28 October, 2015
W.P. Nos. 2315/2015 (S), 2544/2015, 13958/2015,
13959/2015, 13961/2015, 13963/2015, 13965/2015,
13969/2015, 13973/2015, 13976/2015, 13977/2015,
13978/2015, 13981/2015, 13982/2015, 13983/2015, RP
No. 554/2015, W.P. Nos.13995/2015, 13997/2015,
13998/2015, 14001/2015, 14003/2015, 14005/2015,
14006/2015, 14007/2015, 14009/2015, 14011/2015,
14012/2015, 14014/2015, 14019/2015, 14021/2015,
14024/2015, 14025/2015, 14028/2015, 14029/2015,
14032/2015, 14035/2015, 14036/2015, 14554/2015,
17404/2015, 17405/2015 and W.P. No.17407/2015
28.10.2015
Shri Arvind Kumar Shrivastava, Advocate for the
petitioner in W.P. No.2315/2015 (S).
Shri Akash Choudhury, Advocate for the petitioner in
W.P. No.2544/2015.
Shri Ravi Jain, Advocate for the petitioners in W.P.
No.13958/2015, 13951/2015, 13961/2015, 13963/2015,
13965/2015, 13969/2015, 13973/2015, 13976/2015,
13977/2015, 13978/2015, 13981/2015, 13982/2015,
13983/2015, RP No.554/2015, 13997/2015, 13998/2015,
14001/2015, 14003/2015, 14005/2015, 14006/2015,
14007/2015, 14009/2015, 14011/2015, 14012/2015,
14014/2015, 14019/2015, 14021/2015, 14024/2015,
14028/2015, 14029/2015, 14032/2015, 14035/2015 and
14036/2015.
Shri Prashant Sharma, Advocate for the petitioner in
W.P. No.14554/2015 and for respondent No.1 in W.P.
Nos.13965/2015, 13973/2015, 13976/2015, 14001/2015.
Shri A.A. Barnad, Government Advocate for the respondent-State.
Shri Sanjay Agarwal, Advocate for the respondent No.4 in W.P. No.2315/2015 and respondent No.8 in W.P. No.2544/2015.
Arguments concluded.
Reserved for orders.
Parties are permitted to file written submissions before 04.11.2015, as prayed.
(A. M. Khanwilkar) (Sanjay Yadav)
Chief Justice Judge
AM.