Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24A] [Entire Act] State of Rajasthan - Subsection Section 24A(vi) in Rajasthan Land Revenue (Land Records) Rules, 1957 (vi)to preserve, in the circle for which he is appointed, such station and marks, erected by the surveyors of Government, as may be made over to his care:
