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State of Uttar Pradesh - Section

Section 150 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

150. Storage of safety belts and nets.

- The employer shall ensure at a construction site of a building or other construction work that proper arrangement is made for the safe storage of safety belts, safety life lines and safety nets when they are not in use and are protected against mechanical damage, and damages from chemicals and biological agents.Runways and Ramps[Section 40-2(p)]