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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in Delegation of Financial Powers Rules, 1978

(1)Subject to Sub-rules (2), (3) and (4) and the provisions of the Orissa General Financial Rules governing purchase of stores and execution of contracts, the powers of Administrative Departments and Heads of Departments to execute contracts and sanction on purchases shall be as follows :
Administrative Departments ... Full powers
Head of Departments ... Rs. 12.5 lakhs