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[Cites 0, Cited by 0] [Section 44(6)] [Section 44] [Entire Act]

State of Haryana - Subsection

Section 44(6)(i) in Haryana Registration and Regulation of Societies Act, 2012

(i)removal of any erring person from the office and debarring such person from holding any position in future or removal from membership of the Society ;