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State of Uttar Pradesh - Section

Section 18 in Rules under the United Provinces Excise Act, 1910

18. Description of the hemp plant.

- The hemp plant which grows wild in the sub-mountainous districts of Uttar Pradesh is a tall erect herb reaching, when wild, a height of 8 to 11 feet. The wild plant does not, as a rule, branch out except within a short distance of the top. The plants grow in clusters. For Ganja the individual plants are carefully cultivated distant from each other thereby developing a branching habit and a conical shape somewhat resembling a small cypress.