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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7)(ii) in The Rajasthan Veterinary Council Rules, 1988

(ii)The State Government may also appoint one or more persons, who shall also be officers of the State Government, to assist the Returning Officers in the performance of his functions as Assistant Returning Officers.