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[Section 8]
[Entire Act]
Union of India - Subsection
Section 8(2) in Bureau of Indian Standards Rules, 2017
| (i) Secretary to the Government of India in the Ministry orthe Department having administrative control of the Bureau; | - | Chairman |
| (ii) Secretary to the Government of India in the Department ofScience and Technology; | - | Member |
| (iii) Nominee of the Government of India in the Department ofPersonnel and Training; | - | Member |
| (iv) An outside expert of eminence from the relevant field tobe nominated by the Central Government. | - | Member |