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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Bureau of Indian Standards Rules, 2017

(2)The Selection Committee shall consist of the following persons, namely:-
(i) Secretary to the Government of India in the Ministry orthe Department having administrative control of the Bureau; - Chairman
(ii) Secretary to the Government of India in the Department ofScience and Technology; - Member
(iii) Nominee of the Government of India in the Department ofPersonnel and Training; - Member
(iv) An outside expert of eminence from the relevant field tobe nominated by the Central Government. - Member