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Delhi High Court - Orders

Sh Surender Singh vs Smt Shashi Bala Shukla & Ors on 4 October, 2023

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~17
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO 325/2022
                                                SH SURENDER SINGH                                                                    ..... Appellant
                                                                                      Through:                 Counsel    via    video-conferencing
                                                                                                               (appearance not given).
                                                                                      versus

                                                SMT SHASHI BALA SHUKLA & ORS.                                                     ..... Respondents
                                                                                      Through:                 Mr. N.K. Chauhan, Advocate for R-4
                                                                                                               and 5 via video-conferencing.
                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 04.10.2023 Office report indicates that service on respondents Nos. 1, 2 and 3 is still awaited.

Mr. N.K. Chauhan, learned counsel appearing via video-conferencing on behalf of respondents Nos. 4 and 5 submits that the particulars of respondents Nos. 1, 2 and 3, as indicated in the memo of parties, are incorrect.

In view of the above, upon the appellant filing fresh particulars, let notice be sent to respondents Nos. 1, 2 and 3 by all permissible modes, returnable for the next date.

Re-notify on 26th February 2024.

ANUP JAIRAM BHAMBHANI, J OCTOBER 4, 2023/uj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:12:45