Delhi High Court - Orders
Sh Surender Singh vs Smt Shashi Bala Shukla & Ors on 4 October, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 325/2022
SH SURENDER SINGH ..... Appellant
Through: Counsel via video-conferencing
(appearance not given).
versus
SMT SHASHI BALA SHUKLA & ORS. ..... Respondents
Through: Mr. N.K. Chauhan, Advocate for R-4
and 5 via video-conferencing.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 04.10.2023 Office report indicates that service on respondents Nos. 1, 2 and 3 is still awaited.
Mr. N.K. Chauhan, learned counsel appearing via video-conferencing on behalf of respondents Nos. 4 and 5 submits that the particulars of respondents Nos. 1, 2 and 3, as indicated in the memo of parties, are incorrect.
In view of the above, upon the appellant filing fresh particulars, let notice be sent to respondents Nos. 1, 2 and 3 by all permissible modes, returnable for the next date.
Re-notify on 26th February 2024.
ANUP JAIRAM BHAMBHANI, J OCTOBER 4, 2023/uj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/10/2023 at 22:12:45