Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 181] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Reserve Bank of India Act, 1934

(e)“scheduled bank” means a bank included in the Second Schedule;