Section 33(3)(i) in Water (Prevention and Control of Pollution) Act, 1974

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State of Telangana - Subsection

Section 33(3)(i) in Water (Prevention and Control of Pollution) Act, 1974

(i)direct the person who is likely to cause or has caused the pollution of the water in the stream or well, to desist from taking such action as is likely to cause pollution or, as the case may be, to remove from such stream or well, such matter, and

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State of Telangana - Subsection

Section 33(3)(i) in Water (Prevention and Control of Pollution) Act, 1974