Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Silicosis Rules, 1955 7. Ex-officio examiner. - The State Government may also appoint Medical Officers in service as ex-officio examiners for the purpose of examination and issue of certificates.
