Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(iii) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(iii)Date and Place of death with death certificate issued by the Authority competent to declare him a battle causality or becoming permanently incapacitated; and