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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(2) in The Punjab Restitution of Mortgaged Lands Act, 1938

(2)It shall apply to [Punjab.] [The words 'East Punjab' which replaced the words 'the Punjab' by the Indian Independence (Adaptation of Bengal and Punjab Acts), Order, 1948 were substituted by the word 'Punjab' by the Adaptation of Laws Order, 1950]