Allahabad High Court
Smt. Mamta Dixit vs Shri Shailesh Dixit on 3 April, 2019
Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- FIRST APPEAL No. - 75 of 2017 Appellant :- Smt. Mamta Dixit Respondent :- Shri Shailesh Dixit Counsel for Appellant :- Chandra Keshwar Singh Counsel for Respondent :- Abhishek Tripathi Hon'ble Shashi Kant Gupta,J.
Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case on 10.4.2019.
Order Date :- 3.4.2019 RCT/-