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State of Karnataka - Section

Section 5 in Karnataka Education Act, 1983

5. Promotion of education of the weaker sections and the handicapped.

- The State Government shall endeavour to promote the education of the handicapped, backward classes and the weaker sections of the society including the economically weaker sections thereof and in particular of the Scheduled Castes, Scheduled Tribes with special care by adopting towards that end such measure as may be appropriate.