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[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(4)(e) in The M.P. Factories Rules, 1962

(e)The Committee may call for documents, examine experts, inspect the site if necessary and take other steps for formulating its views in regard to the suitability of the site.