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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(b) in The Orissa Maintenance of Orphanages Rules, 1985

(b)children of single parent families deprived of adequate family care due to death, desertion, prolonged illness or imprisonment of one of the parents; provided that the total family income does not exceed Rs. 500 per month ; and