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[Cites 0, Cited by 56] [Entire Act]

Union of India - Section

Section 56 in The Finance Act, 2018

56. Substitution of references to certain expressions by certain other expressions.

- Throughout the Customs Act, 1962 (hereinafter referred to as the Customs Act), for the words "import manifest" and "export manifest", wherever they occur, the words "arrival manifest or import manifest" and "departure manifest or export manifest" shall, respectively, be substituted, and such other consequential amendments as the rules of grammar may require shall also be made.