Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 45 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000 45. Power to make rules. (1)The State Government may make rules to carry out purposes of this Act.(2)All rules made under this Act shall he laid on the table of the legislative Assembly.
