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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Central Provinces And Berar - Subsection

Section 15(1) in The Central Provinces and Berar Accommodation (Requisition) Act, 1948

(1)The Central Provinces and Berar Accommodation (Requisitions) Ordinance, 1948, (XVIII of 1948), is hereby repealed.