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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6) in The Rajasthan Sales Tax Rules, 1995

(6)In case of any doubt or dispute regarding jurisdiction of an assessing authority of officer, the Commissioner shall decide which assessing authority of officer shall have jurisdiction over the dealer and his decision shall be final.