Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Assam - Subsection Section 53(1) in The Assam Highway Act, 1989 (1)The State Government may make rules for the regulation of construction and maintenance of Highways and generally for carrying into effect the purpose of parts II to IV of this Act.
