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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Karnataka - Subsection

Section 148(2)(xxxii) in Karnataka Agricultural Produce Marketing Act 1966

(xxxii)the books registers and documents to be kept and maintained and the compilation of statements to be prepared from the returns received from the market functionaries and the registers books and documents to be kept and maintained by the market functionaries;