Madhya Pradesh High Court
Smt. Krishna Nagvanshi vs The State Of Madhya Pradesh on 2 February, 2026
1 MCRC-890-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 890 of 2026 (SMT. KRISHNA NAGVANSHI AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 02-02-2026 List alongwith MCRC. No.57576/2025.
(PRAMOD KUMAR AGRAWAL) JUDGE mohsin Signature Not Verified Signed by: MOHAMMED MOHSIN QURESHI Signing time: 03-02-2026 12:06:52