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State of Punjab - Section

Section 206 in The Punjab Panchayati Raj Act, 1994

206. Right of State Government Officers to attend meetings of Panchayats.

- Such Officers of the State Government as the State Government may by order, specify shall have the right to speak in and otherwise take part in the proceedings of the meeting of a Panchayat or any Standing Committee thereof, but shall not be entitled to vote at any such meeting.