Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 16AAA in Kerala Toddy Workers' Welfare Fund Act, 1969 16AAA. [ Eligibility for and the manner of payment of compensation from the fund.] [Inserted by Act No. 28 of 2009.]
