Supreme Court - Daily Orders
Kamal Sharma vs The State Of Assam on 28 November, 2017
ITEM NO.56 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
IA 116755/2017 in SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).
19795/2017
KAMAL SHARMA Petitioner(s)
VERSUS
THE STATE OF ASSAM Respondent(s)
Date : 28-11-2017 These matters were called on for hearing today.
For Petitioner(s) Ms. Neha Tandon,Adv.
Mr. Shailesh Madiyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the office report is that the Ld. Counsel for the petitioner has filed a letter for the withdrawal of this Petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2017.11.29 15:03:28 IST Reason: